M/S. Devendra Construction Co vs State Of Rajasthan
2022 Latest Caselaw 3428 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 14015/2021

                                    M/s. Devendra Construction Co.
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Rajasthan & Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. K.K. Sharma, Sr. Adv. assisted by Mr. Siddharth Bapna For Respondent(s) : Mr. M.S. Singhvi, AG assisted by Mr. Sheetanshu Sharma Mr. Pravav Bhansali

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/04/2022

Arguments heard and concluded.

Judgment is reserved.

(MAHENDAR KUMAR GOYAL),J

Manish/s-171

Powered by TCPDF (www.tcpdf.org)