Smt Monika Daughter Of Shri Sumer ... vs The State Of Rajasthan
2022 Latest Caselaw 3427 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 12735/2021

                                   Smt Monika Daughter Of Shri Sumer Singh, Wife Of Shri Yogesh
                                   Kumar
                                                                                                      ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan and Ors.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Hira Lal For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Yashodhar Pandey

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/04/2022 Learned counsel for the petitioner prays for and is granted

time to make submissions after going through judgments of

Hon'ble Apex Court of India in case of Ranjana Kumari vs. State

of Uttarakhand & Ors.: (2019) 15 SCC 664 and Bhadar Ram

(D) through LRs. vs. Jassa Ram & Ors.: 2022 SCC Online SC

List on 11.05.2022 after showing name of Ms. Archana as

counsel for the respondents in the cause list.

(MAHENDAR KUMAR GOYAL),J

MADAN/36

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