Ramvilas S/O Ratiram vs Smt. Motya Wd/O Prahlad
2022 Latest Caselaw 3426 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                   S.B. Civil First Appeal No. 964/2019

                                    Ramvilas S/o Ratiram & Anr.
                                                                                                      ----Appellants
                                                                       Versus
                                    Smt. Motya Wd/o Prahlad & Ors.
                                                                                                    ----Respondents

For Appellant(s) : None Present For Respondent(s) : Mr. Amit Jindal

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

28/04/2022 No one appears for appellants.

Counsel for respondents-plaintiffs submits that plaintiffs have

also filed a first appeal No.992/2019 against the impugned

judgment dated 08.08.2009.

Civil First Appeal No.992/2019 be tagged with the present

appeal.

Put up after eight weeks.

(SUDESH BANSAL),J

NITIN /15

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