Manish (Minor) vs State Of Rajasthan
2022 Latest Caselaw 3419 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 5561/2022

Manish (Minor), Through Guardian Father Sher Singh Son Of Shri
Bajrang Lal, Aged 48 Years, Resident Of E-488, Satya Vihar
Colony, Lalkothi Yojna, Jaipur. Permanent Address Shiv Colony,
Narnol Road, Singhana, Tehsil Buhar, District Jhunjhunu.
                                                                     ----Petitioner
                                     Versus
1.      State    Of    Rajasthan,          Through          Principal    Secretary,
        Department       Of     Education,          Government          Secretariat,
        Rajasthan, Jaipur.
2.      Secondary Board Of Education, Rajasthan, Ajmer.
3.      Chief Block Education Officer, Samgra Shiksha, Buhana,
        (Jhunjhunu)
                                                                  ----Respondents

For Petitioner(s) : Ms. Aradhana Sharma on behalf of Mr. Sher Singh For Respondent(s) : Mr. M.S. Raghav

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

28/04/2022

For the reasons stated in the application No.1/2022 for early

listing, the same is allowed.

On the joint request of learned counsel for the respective

parties, the writ petition was heard on its merit today itself.

Learned counsels for the respective parties submit that the

issue involved herein is no more res integra and stands resolved

by a co-ordinate Bench judgment of this Court dated 24.02.2022

in S.B. Civil Writ Petition No.13444/2016 in case of Lal

Chand Meena Vs. Board of Secondary Education & Ors.

(2 of 2) [CW-5561/2022]

They pray that this writ petition may also be disposed of in

similar terms.

Taking into consideration the contentions advanced by

learned counsel for the respective parties, this writ petition is

disposed of in terms of order dated 24.02.2022 in case of Lal

Chand Meena (supra) which shall apply mutatis mutandis to

this case also.

(MAHENDAR KUMAR GOYAL),J

LAKSHYA SHARMA /184

Powered by TCPDF (www.tcpdf.org)