Vinod Kumar Arya vs Rajasthan High Court And Anr
2022 Latest Caselaw 3259 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 5595/2018

                                   Vinod Kumar Arya
                                                                                                      ----Petitioner
                                                                       Versus
                                   Rajasthan High Court And Anr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Anand Sharma For Respondent(s) : Mr. Om Prakash Kharra for Ms. Ashish Joshi

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

22/04/2022

Office has already posted the matter on 17.05.2022, hence

we are not inclined to entertain the application for early listing.

Accordingly, application for early listing is dismissed.

Let the matter be listed on 17.05.2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /20

Powered by TCPDF (www.tcpdf.org)