M/S L.G. Builders And ... vs Union Of India Through General ...
2022 Latest Caselaw 3226 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Arbitration Application No. 128/2021

                                   M/s L.g. Builders And Constructions, C/o Anil Kumar Mahto,
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India Through General Manager, North Western Railway
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

21/04/2022

No one has put in appearance on behalf of the applicant.

List this mater after four weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /12

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