Citation : 2022 Latest Caselaw 3153 Raj/2
Judgement Date : 19 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1423/2019
1. Pratiksha Kumawat D/o Mr. Kishan Lal Kumawat, Aged
About 20 Years, R/o 8 Arihant Vatika, C, Dhanwas,
Vaishali Nagar, Jaipur, Raj.
2. Jitendra Kumar Samota S/o Babu Lal Samoda, Aged
About 20 Years, R/o Tehsil Shahpura, District Jaipur
Rajasthan.
3. Rahul Baloda S/o Makhan Baloda, Aged About 20 Years,
R/o Khatushyam Ji Road, Ringas, District Sikar,
Rajasthan.
4. Ramesh Bishnoi S/o Babu Lal Bishnoi, Aged About 21
Years, R/o Jani Nagar Chirdhani Pipar City, District
Jodhpur (Raj.)
5. Ishwar Singh S/o Ganpat Singh, Aged About 19 Years,
R/o New Adarsh Nagar, Bhinmal Bye Pass Road, Jalore,
Rajasthan.
6. Jitendra Thalani S/o Chetan Das Thalani, Aged About 20
Years, R/o 114/234, Agarwal Farm, Mansarovar, District
Jaipur Rajasthan.
7. Khushbu Jangir D/o Manoj Kumar Jangir, Aged About 18
Years, R/o Shyoji Ki Kui Ke Pass, Ratangarh, District
Churu, Rajasthan.
----Appellants
Versus
1. The State Of Rajasthan, Through Its Principal Secretary,
Department Of Medical And Health, Secretariat, Jaipur.
2. Neet Ug Medical And Dental Admission/counseling Board-
2019 And Principal And Controller, Sms Medical College
And Attached Hospitals, Jaipur Sms Medical College, Jln
Marg, Jaipur.
3. Medical Council Of India, Mci Building, Pocket 14, Sector
8, Dwaraka Phase-I, New Delhi Through Secretary.
4. Ansh Govil S/o Akhil Govil, (Neet I.d. 390319884)
Through Chairman Neet Ug Medical And Dental Admission
/counseling Board-2019 And Principal And Controller, Sms
Medical College And Attached Hospitals, Jaipur Sms
Medical College, Jln Marg, Jaipur.
(Downloaded on 22/04/2022 at 10:03:53 PM)
(2 of 3) [SAW-1423/2019]
5. Charvi Gupta D/o Mukesh Gupta, (Neet I.d. 390303640)
Through Chairman Neet Ug Medical And Dental Admission
/counseling Board-2019 And Principal And Controller, Sms
Medical College And Attached Hospitals, Jaipur Sms
Medical College, Jln Marg, Jaipur.
6. Arti Gupta D/o Shri Jagdish Prasad Gupta, Aged About 21
Years, R/o Old Anaj Mandi, Ward No.10, Khairthal District
Alwar (Raj.)
7. Ajit Gora S/o Rampal Gora, Aged About 24 Years, R/o
Laxmi Vihar, Ward No. 18, Chomu, District Jaipur (Raj.)
8. Gargi Choudhary D/o Chaina Ram Choudhary, Aged About
18 Years, R/o Kamla Nehru Nagar, District Jodhpur (Raj.)
9. Durvesh Singh S/o Digamber Singh, Aged About 21
Years, R/o Plot No. 25, Govind Colony Nangal Jaisa Bora,
Jhothwara, Distt. Jaipur (Raj)
10. Mahipal Baporiya S/o Prem Prakash Chaudhary, Aged
About 20 Years, R/o Tehsil Riyabadi, District Nagaur,
(Raj.)
11. Garvit S/o Vijay, Aged About 18 Years, R/o Village
Posana, District Jhunjhunu (Raj.)
12. Nishi Gupta D/o Subhash Chandra Gupta, Aged About 18
Years, R/o Goverdhan Vilas, Hiran Magri, Distt. Udaipur,
(Raj.)
13. Rishika Jat D/o Balwant Singh Jat, Aged About 20 Years,
R/o Village Patniya Post, Shambhupur, Distt. Chittorgarh,
Raj.
14. Rampratap Chaudhary S/o Chittar Mal Chaudhary, Aged
About 20 Years, R/o 262, Takharo Ki Dhani Bhainsawa,
Tehsil Kishangarh Renwal, Distt. Jaipur (Raj.)
15. Banwari Lal Choudhary S/o Narayan Lal Choudhary, Aged
About 21 Years, R/o Govindgarh, Tehsil Chomu, District
Jaipur (Raj.)
16. Vivek Kaswan S/o Hariram Kaswan, Aged About 18 Years,
R/o Village And Post Sirsali, Tehsil And Distt. Churu (Raj.)
17. Akanksha Malhotra D/o Ashish Malhotra, Aged About 19
Years, R/o 3/277, Malviya Nagar, Distt. Jaipur Rajasthan.
----Respondents
For Appellant(s) : Mr. Prateek Mathur
(3 of 3) [SAW-1423/2019]
For Respondent(s) :
HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND
Judgment / Order
19/04/2022
Counsel for the appellant states that the present Special
Appeal Writ Petition has become infructuous.
Accordingly, present Special Appeal Writ Petition is dismissed
as having become infructuous.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J
ARTI SHARMA /23
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