Om Prakash Goyal vs Govt Of Rajasthan And Ors
2022 Latest Caselaw 3141 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 13169/2018

                                    Om Prakash Goyal
                                                                                                            ----Petitioner
                                                                        Versus
                                    Govt Of Rajasthan And Ors
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Sachin Kumar For Respondent(s) : Mr. Rohit Choudhary, Dy GC Mr. Ram Charan Sharma

HON'BLE MR. JUSTICE SAMEER JAIN

Order

18/04/2022

Learned counsel for the petitioner has filed one application

for bringing legal representatives of deceased petitioner on record.

He has also filed amended cause title along with the said

application.

Registry is directed to place the same on record.

Application bearing No.1/2022 is allowed.

Applications bearing Nos.92950/2018 & 5931/2019 for

vacation of ex-parte stay order are dismissed in the light of Apex

Court judgment passed in State of Punjab vs. Rafiq Masih

reported in (2015) 4 SCC 334.

List the matter for final disposal on 08.07.2022.

(SAMEER JAIN),J

Simple Kumawat /49

Powered by TCPDF (www.tcpdf.org)