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Ratani D/O Ghasi Ram And Wife Of ... vs Ramchand S/O Sukha
2022 Latest Caselaw 3112 Raj/2

Citation : 2022 Latest Caselaw 3112 Raj/2
Judgement Date : 13 April, 2022

Rajasthan High Court
Ratani D/O Ghasi Ram And Wife Of ... vs Ramchand S/O Sukha on 13 April, 2022
Bench: Mahendar Kumar Goyal
       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 5347/2020

1.     Ratani D/o Ghasi Ram And Wife Of Moolchand, Aged
       About       52       Years,       R/o        Village         Bagwada,          Tehsil
       Jamvaramgadh, District Jaipur, At Present R/o Village
       Rajpura, Tehsil Amer, District Jaipur.
2.     Smt. Ladi W/o Ghasiram, (Died During Pending Of Appeal
       Before Board Of Revenue And Her Lrs Ratani And
       Shyokaran Plaintiffs As Per Suit Plaint (Annexure-4), Were
       Already On Record Therefore, There Was No Need Of
       Further Taking Her Lrs On Record And The Board Of
       Revenue Did Not Pass Any Order Showing Their Names As
       Lrs), Deceased.
3.     Shyokaran Adopted Son Of Ghasiram, Aged About 51
       Years,     R/o      Village      Bagwada,          Tehsil     Jamwaramgarh,
       District Jaipur. Note - Petitioners No. 2 And 3 Have Been
       Shown At No. 34 And 35 In The Title Of The Impugned
       Judgment Dated 31.01.2020 Annexure -1 As Formal
       Respondent. Both Of Them Were Plaintiffs Along With

Smt. Ladi In The Revenue Suit Annexure-4. Now, They Have Again Joined Paintiff-Petitioner- 1 Ratani For Filing This Petition As They Are Also Aggrieved Of The Impugned Order Dated 31.01.2020.

----Petitioners Versus

1. Ramchand S/o Sukha, Resident Of Village Bagvada, Tehsil Jamwaramgadh (Now Tehsil Amer), District Jaipur (Deceased) Represented By 1/1. Smt. Lada Devi D/o Ramchander Wife Of Phoola, Resident Of Pasala-Ki-Dhani, Sitapura Jaitpur Khichi, Tehsil Amer District Jaipur.

1/2. Smt. Kali Devi D/o Ramchander Wife Of Prabhu, Resident Of Pasala-Ki-Dhani, Sitapura Jaitpur Khichi, Tehsil Amer District Jaipur.

2. Sujya S/o Sukha, Resident Of Village Bagvada, Tehsil Jamwaramgadh (Now Tehsil Amer), District Jaipur.

3. Soni D/o Prabhat, Wife Of Prabhu, R/o Luniyawas, Tehsil Amer, District Jaipur.

(2 of 6) [CW-5347/2020]

4. Babudi D/o Prabhat, Wife Of Seduram Gurjar, R/o Gujalpura, Tehsil Amer, District Jaipur.

5. Gyarasi D/o Prabhat, Wife Of Pappu Gurjar, R/o Luniyawas, Tehsil Amer, District Jaipur.

6. Panchi D/o Prabhat, Wife Of Gopal Gurjar, R/o Kat Kalwar, Tehsil Amer, District Jaipur.

7. Manni D/o Prabhat, Wife Of Arjun, R/o Luniyawas, Tehsil Amer, District Jaipur.

8. Arjun S/o Kalu, R/o Village Bagwada, Tehsil Amer, District Jaipur.

9. Santosh Widow Of Rampal, R/o Village Bagwada, Tehsil Amer, District Jaipur.

10. Mahendra S/o Narayan, Then Minor Through His Guardian Mother Santosh, Now Major R/o Village Bagwada, Tehsil Amer, District Jaipur.

11. Ganga D/o Rampal, Wife Of Moolchand, R/o Jugalpura, Tehsil Amer, District Jaipur.

12. Lada D/o Rampal, Wife Of Kalu, R/o Nainbadarna, Tehsil Amer, District Jaipur.

13. Nathi D/o Rampala, Wife Of Kalu, R/o Nainbadarna, Tehsil Amer, District Jaipur.

14. Babulal S/o Bhoma, R/o Vilalge Bagwada, Tehsil Amer, District Jaipur.

15. Jhuntharam S/o Bhoma, R/o Village Bagwada, Tehsil Amer, District Jaipur.

16. Kanaram S/o Bhoma, R/o Village Bagwada, Tehsil Amer, District Jaipur.

17. Sanwarmal S/o Bhoma, R/o Village Bagwada, Tehsil Amer, District Jaipur.

18. Mst. Kamli D/o Bhoma, Wife Of Sravan, R/o Village Rampura, Tehsil Amer, District Jaipur.

19. Mst. Chhota D/o Bhoma, Wife Of Sitaram, R/o Rampura, Tehsil Amer, District Jaipur.

20. Nanuram S/o Arjun, R/o Village Bagwada, Tehsil Amer, District Jaipur.

21. Hanuman S/o Arjun, R/o Village Bagwada, Tehsil Amer, District Jaipur.

22. Chhoturam S/o Arjun, R/o Village Bagwada, Tehsil Amer,

(3 of 6) [CW-5347/2020]

District Jaipur.

23. Bhouri Wife Of Ramchandra, R/o Village Bagwada, Tehsil Amer, District Jaipur. (Deceased) Represented By 23/1. Smt. Lada Devi D/o Ramchander Wife Of Phoola, Resident Of Pasala-Ki-Dhani, Sitapura Jaitpur Khichi, Tehsil Amer District Jaipur.

23/2. Smt. Kali Devi D/o Ramchander Wife Of Prabhu, Resident Of Pasala-Ki-Dhani, Sitapura Jaitpur Khichi, Tehsil Amer District Jaipur.

24. Gopal Adopted Son Of Hanuman, R/o Bagwada, Teh.

Amer, District

25. Hansa D/o Of Hanuman, Wife Of Ramswaroop, R/o Piplod Reda Ki Dhani, Tehsil Shahpura, District Jaipur.

26. Mangli D/o Hanuman, Wife Of Kaluram, R/o Kalwada, Tehsil Amer, District Jaipur.

27. Chhoti D/o Arjun, Wife Of Madan, R/o Village Sar, Tehsil Amer, District Jaipur.

28. Chhaji D/o Arjun, Wife Of Suraj, R/o Village Sar, Tehsil Amer, District Jaipur.

29. Dholi D/o Arjun, Wife Of Babulal, R/o Village Sultanpura, Tehsil Chomu, District Jaipur.

30. Bhagirath, S/o Ramnath

31. Pappu, S/o Ramnath

32. Jainarayan, S/o Ramnath

33. Sravan S/o Ramnath, All Respondent No. 30. 31, 32 And 33 R/o Village Bagwada, Tehsil Jamwaramgarh, District Jaipur. Note-Name Of Respondent 34 And 35 Mentioned As Formal Respondent In The Impugned Judgment Dated 31.01.2020, Have Been Made Co-Petitioner No. 2 And 3. Therefore, They Have Not Been Impleaded As Respondent In The Petition.

----Respondents Connected With S.B. Civil Writ Petition No. 11887/2014

1.Ram Chander S/o Shri Sukha,

2.Sujya @ Surajmal S/o Shri Sukha,

3.Kana S/o Shri Sukha (Deceased-name deleted), All R/o Village Baagwada, Tehsil Amber, District Jaipur

(4 of 6) [CW-5347/2020]

(Rajasthan).

----Petitioners Versus

1.The Board of Revenue, Rajasthan, Ajmer (Rajasthan).

2.The Revenue Appellate Authority, Jaipur (Rajasthan).

3.Ratni D/o Ghasi Ram, W/o Mool Chand,

4.Prabhat S/o Shri Kalu (Deceased) through his legal heirs- 4/1.Soni D/o Prabhat, W/o Prabhu, R/o Luniyawas, Tehsil Amber, District Jaipur (Rajasthan). 4/2.Babudi D/o Prabhat, W/o Sedu Ram Gurjar, R/o Gujalpura. 4/3.Gyarsi D/o Prabhat, W/o Pappu Gurjar, R/o Luniyawas. 4/4.Panchi D/o Prabhat, W/o Gopal Gurjar, R/o Kat Kalwada, Tehsil Amber.

4/5.Manni D/o Prabhat, W/o Arjun, R/o Luniyawas.

5.Arjun S/o Kalu,

6.Rampal S/o Harna (Deceased) through his legal heirs- 6/1.Narayan S/o Ram Pal (Deceased) 6/1/1.Santosh Widow of Narayan, 6/1/2.Mahendra S/o Narayan Minot through his natural guardian-mother Santosh.

6/2.Ganga D/o Rampal, W/o Mool chand, R/o Jugalpura. 6/3.Lada D/o Rampal W/o Kalu, R/o Nain Badarana, Tehsil Amber.

6/4.Nathi S/o Rampal W/o Kalu, R/o Nain Badarana, Tehsil Amber.

7.Goma S/o Onkar (Deceased) through his legal heirs- 7/1.Babu Lal S/o Goma, 7/2.Jhutha Ram S/o Goma, 7/3.Kanaram S/o Goma, 7/4.Sanwarmal S/o Goma, 7/5.Mst. Kamli D/o Goma, W/o Shrawan, 7/6.Mst. Chota D/o Goma, W/o sitaram, All R/o Rampura.

8.Arjun s/o Bhura (Deceased) through his legal heirs- 8/1.Nanu Ram s/o Arjun, 8/2.Hanuman S/o Arjun, 8/3.Chotu Ram S/o Arjun,

9.Bhonri W/o Ram Chandra,

10.Surji W/o Kan (Died name deleted),

11.Jhuma W/o Hanuman,

12.Prabhati W/o Arjun,

13.Bhagirath S/o Ramnath,

(5 of 6) [CW-5347/2020]

14.Pappu s/o Ramnath,

15.Jai Narayan S/o Ramnath,

16.Shrawan S/o Ramnath,

17.Smt. Ladi Widow of Ghasi Ram,

18.Sheokaran Adopted S/o Ghasiram, R/o Baagwada, Tehsil Jamwaramgarh, District Jaipur. (Rajasthan)

----Respondents S.B. Civil Writ Petition No. 11888/2014

1. Ram Chander S/o Shri Sukhdev,

2. Sujya S/o Shri Sukhdev,

3. Kana S/o Shri Sukhdev Deceased-Name Deleted, R/o Village Baagwada, Tehsil Amber, District Jaipur Rajasthan

----Petitioners Versus

1. The Board Of Revenue, Rajasthan, Ajmer Rajasthan

2. The Divisional Commissioner, Jaipur Rajasthan

3. The Additional Collector IV, Jaipur Rajasthan

4. Sheokarn S/o Shri Ghisya,

5. Mst. Ladi Widow Of Shri Ghisya,

6. Mst. Ratni D/o Shri Ghisya, R/o Village Baagwada, Tehsil Amber, District Jaipur Rajasthan

----Respondents

For Petitioner(s) : Mr. L.L. Gupta For Respondent(s) : Mr. Mahesh Gupta

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order

13/04/2022

On account of clerical error, instead of number of writ

petition, number of stay application came to be mentioned in the

order dated 11.04.2022 passed by this Court, which requires

correction.

(6 of 6) [CW-5347/2020]

In the order dated 11.04.2022, instead of "S.B. Civil Writ

Petition No.4914/2020", "S.B. Civil Writ Petition No.5347/2020" be

read. This order may be treated as part and parcel of the order

dated 11.04.2022.

(MAHENDAR KUMAR GOYAL),J

Sudha/182-184

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