Lalit Kumar S/O Abhay Ram vs State Of Rajasthan
2022 Latest Caselaw 2889 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Civil PIL (Writ) Petition No. 9390/2021

                                      Lalit Kumar
                                                                                                           ----Petitioner
                                                                           Versus
                                      State Of Rajasthan & Ors.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Sukhraj Singh Rathore Advocate. For Respondent(s) : Major R.P. Singh, Additional Advocate General with Mr. Jaivardhan Singh Shekhawat Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

Service of notices on respondents No.3, 4 & 5 is still awaited.

Matter be listed after three weeks.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-23

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