Villagers Of Village, Talchiri, ... vs The Chief Secretary
2022 Latest Caselaw 2888 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Civil Writ Petition No. 5229/2022

                                      Villagers Of Village, Talchiri, District Dausa, (Rajasthan)
                                                                                                            ----Petitioner
                                                                            Versus
                                      The Chief Secretary & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Rajat Ranjan Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

After hearing learned counsel for the petitioner, we are

inclined to issue notice to the respondents only on the issue

whether the private respondents are engaged in illegal mining

contrary to the lease and the relevant Rajasthan Minor Mineral

Concession Rules, 2017.

Matter be listed after service of notice.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-16

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