Shiv Singh Jodha S/O Shri Chin ... vs Rajasthan High Court
2022 Latest Caselaw 2887 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Special Appeal Writ No. 120/2021

                                      Shiv Singh Jodha & Anr.
                                                                                                             ----Appellants
                                                                              Versus
                                      Rajasthan High Court & Anr.
                                                                                                           ----Respondents

For Appellant(s) : Mr. Govind Sharma Advocate on behalf of Mr. Girraj P Sharma Advocate.

For Respondents : Mr. Tanveer Ahamad Advocate. No.1 & 2.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

Mr. Tanveer Ahamad Advocate appears on behalf of

respondent Nos.1 & 2.

Service of respondent No.2 is treated as complete.

Learned counsel for the appellants prays for an adjournment.

Prayer is allowed.

Matter be listed after two weeks.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-22

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