Sugan Singh And Ors vs State Of Raj And Nar
2022 Latest Caselaw 2872 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR
        S.B. Writ Miscellaneous Application No. 130/2015
Sugan Singh And Ors
                                                                  ----Petitioner
                                   Versus
State Of Raj And Nar
                                                                ----Respondent

Connected With

1. S.B. Civil Writ Petition No. 10978/2020

2. S.B. Civil Writ Petition No. 11120/2020

3. S.B. Civil Writ Petition No. 11487/2020

4. S.B. Civil Writ Petition No. 11614/2020

5. S.B. Civil Writ Petition No. 11615/2020

6. S.B. Civil Writ Petition No. 17637/2015

7. S.B. Review Petition (writ) No. 107/2017

8. S.B. Civil Writ Petition No. 13544/2017

For Petitioner(s) : Mr.Anil Mehta, AAG with Mr.Punit Singhvi, Adv., Mr.Yashodhar Pandey, Adv.

Mr.N.K.Maloo, Sr. Adv.

For Respondent(s) : Mr.Anand Sharma, Adv.

Mr.Aayush Agarwal, adv.

Mr.Bhrigu Sharma, Adv.

Mr.Anant Kasliwal, Sr. Adv. with Mr.Vaibhav Kasliwal, Adv. Mr.V.K.Sharma, adv.

Mr.Shiv Charan Gupta, adv. Mr.Sarthak Rastogi, Adv. Mr.Rachit Sharma, Adv.

Ms.Manjeet Kaur, Adv.

Mr.Madhav Mitra, Adv.

Mr.N.K.Singhal, Adv.

Mr.Nishant Sharma, Adv.

Mr.Laxmi Kant, Adv.

Mr.Ajay Gupta, Adv.

Mr.Mahipal Kharra, Adv.

Mr.Hemant Taylor, Adv.

Mr.A.K.Sharma, Sr. Adv. (Through VC) with Mr.Rachit Sharma, Adv.

(2 of 2) [WMAP-130/2015]

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

05/04/2022

Learned counsel for the parties will furnish relevant dates

and other facts starting from filing of the writ petition till filing of

the clarification application and passing of the Division Bench

judgment thereafter.

Learned counsels are expected to do the needful, one day in

advance before the next date of hearing.

List these matters on 2nd May, 2022.

(ASHOK KUMAR GAUR),J

Monika/13-21

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