Kedar S/O Kishori Lal vs Chairman And Managing Director
2022 Latest Caselaw 2847 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 354/2021

                                   Kedar S/o Kishori Lal & Anr.
                                                                                               ----Appellant-Plaintiffs
                                                                          Versus
                                   Chairman And Managing Director, & Ors.
                                                                                       ----Respondent-Defendants

For Appellant(s) : Mr. Umashanker Pandey For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

04/04/2022

Appellants-claimants have filed this first appeal, assailing the

dismissal of their claim petition, filed under Section 1A and 2 of

Fatal Accident Act, vide judgment and decree dated 13.12.2019

passed by Additional District Judge No.1, Bayana (Bharatpur) Raj.

in civil suit No.06/2014.

Heard.

Admit.

Issue notice.

Call for record.

(SUDESH BANSAL),J

TN/16

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