Periphery Sangharsh Samiti vs The State Of Rajasthan
2022 Latest Caselaw 2840 Raj/2

                                                 HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                             BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 10694/2021

                                        Periphery Sangharsh Samiti
                                                                                                           ----Petitioner
                                                                            Versus
                                        The State Of Rajasthan
                                                                                                         ----Respondent

For Petitioner(s) : Mr. Tarun Kumar Mishra

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

04/04/2022

List this matter before another Bench in which one of

us (Sameer Jain, J.) is not a member.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

CHANDAN /47

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