Naresh Kumar Patidar vs State Of Rajasthan
2021 Latest Caselaw 17650 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2694/2019

Naresh Kumar Patidar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. K.S. Rajpurohit For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

24/11/2021

Learned counsel Mr. K.S. Rajpurohit has submitted that he is

now appearing on behalf of the petitioner and will file power within

a period of one week. Mr. Rajpurohit also undertakes to furnish the

requisite PF and notices for the respondents within a period of one

week.

On filing of the same, let fresh notices be issued to the

respondents, returnable within a period of six weeks.

(VIJAY BISHNOI),J

29-Arun/-

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