Shambhu vs State Of Rajasthan
2021 Latest Caselaw 16999 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 15395/2021

Shambhu S/o Shri Dheerji @ Dhiria, Aged About 35 Years, R/o Mata Tanda Lodi Mandvi, Dhariyawad, Pratapgarh. (At Present Lodged In Distt. Jail Pratapgarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Ramesh Chandra Purohit. For Respondent(s) : Mr. Arun Kumar, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

15/11/2021

The petitioner has been arrested in connection with FIR No.

248/2021 of Police Station Dhariawad, Pratapgarh, for the offence

punishable under Section 8/20 of NDPS Act. He has preferred this

bail application under Section 439 Cr.P.C.

Counsel for the petitioner submits that the petitioner has

falsely been implicated in this case and there is no other case

pending against the petitioner. The accused-petitioner is in judicial

custody and the trial of the case will take sufficient long time to be

concluded. Therefore, the benefit of bail should be granted to the

accused-petitioner.

Learned Public Prosecutor has vehemently opposed the bail

application.

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

(2 of 2) [CRLMB-15395/2021]

case, I deem it just and proper to grant bail to the accused

petitioner under Section 439 Cr.P.C.

Accordingly, the bail application filed under Sec.439 Cr.P.C. is

allowed and it is directed that petitioner Shambhu S/o Shri Dheerji

@ Dhiria shall be released on bail in connection with FIR

No.248/2021 of Police Station Dhariawad, Pratapgarh provided he

executes a personal bond in a sum of Rs.1,00,000/- with two

sound and solvent sureties of Rs.50,000/- each to the satisfaction

of learned trial court for his appearance before that court on each

and every date of hearing and whenever called upon to do so till

the completion of the trial.

(MANOJ KUMAR GARG),J

148-prashant/-

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