Shikha Rathore W/O Shri Dileep ... vs Shri Dileep Singh Rathore S/O Late ...
2021 Latest Caselaw 2262 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   D.B. Civil Contempt Petition No. 432/2020
                                                                             In
                                                 D.B. Habeas Corpus Writ Petition No. 269/2019

                                    Shikha Rathore W/o Shri Dileep Singh Rathore D/o Shri Vinod
                                    Kumar Sabu
                                                                                                          ----Petitioner
                                                                          Versus
                                    Shri Dileep Singh Rathore S/o Late Brijendra Singh Rathore
                                                                                                        ----Respondent

For Petitioner(s) : Mr. Suresh Sahni, Advocate with Mr. Ram Mohan Sharma, Advocate For Respondent(s) : Mr. Mahenra Singh Rathore, Advocate for Mr. Abdul Samad, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

25/03/2021

Learned counsel for the petitioner requests for an

adjournment.

List again on 14.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/97

Powered by TCPDF (www.tcpdf.org)