Ganesh Sankhla S/O Shankar Lal vs State Of Rajasthan
2021 Latest Caselaw 2453 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Criminal Writ Petition No. 994/2021

                                    Ganesh Sankhla S/o Shankar Lal
                                                                                                            ----Petitioner
                                                                            Versus
                                    State Of Rajasthan & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Kaleem Ahamed Khan through VC For Respondent(s) : Mr. Pankaj Agarwal, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS ( V.J. )

Judgment / Order

16/06/2021

Issue notice to respondents No.3 to 7, returnable on

06.07.2021.

List on 06.07.2021.

(MANOJ KUMAR VYAS ( V.J. )),J

Sunita Kanwar /46

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