Prabhu Dayal S/O Shri Bhagirath ... vs State Of Rajasthan
2021 Latest Caselaw 2426 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 6310/2021

                                   Prabhu Dayal S/o Shri Bhagirath Prasad Gurjar
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan through P.P.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Gaurav Gupta through video conferencing For Respondent(s) : Mr. Chandra Gupt Chopra, Public Prosecutor For Complainant(s) : None.

HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA (V.J.)

Judgment / Order

10/06/2021

Learned counsel for the complainant has failed to connect

through video conferencing.

List on 15.06.2021, as prayed.

(CHANDRA KUMAR SONGARA (V.J.)),J

Sanjay Kumawat-14

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