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Rishi Kumar S/O Vishal Singh vs State Of Rajasthan
2021 Latest Caselaw 2973 Raj/2

Citation : 2021 Latest Caselaw 2973 Raj/2
Judgement Date : 15 July, 2021

Rajasthan High Court
Rishi Kumar S/O Vishal Singh vs State Of Rajasthan on 15 July, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             8325/2021

                                    Rishi Kumar S/o Vishal Singh
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Sunil Kumar Jain For State : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/07/2021

No one has put in appearance on behalf of the petitioner.

List after one week.

In the meantime, defect/s be removed.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /147

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