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Pawan Kumar vs State Of Rajasthan
2021 Latest Caselaw 11027 Raj

Citation : 2021 Latest Caselaw 11027 Raj
Judgement Date : 16 July, 2021

Rajasthan High Court - Jodhpur
Pawan Kumar vs State Of Rajasthan on 16 July, 2021
Bench: Sanjeev Prakash Sharma

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 9042/2021

Pawan Kumar S/o Subhash, Aged About 22 Years, R/o Chak 1 Nwm Rohi Nirwal, P.s. Rawatsar, District Hanumangarh. (Presently In Judicial Custody At District Jail Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 6845/2021 Sanjay Singh S/o Sayar Singh, Aged About 26 Years, Jaalpali, Tehsil And P.s. Srimadhopur. (Presently Lodged At District Jail Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent S.B. Criminal Miscellaneous Bail Application No. 7226/2021 Madanlal S/o Shri Ramkishan, Aged About 26 Years, Thedi Nathan, P.s. Hanumangarh Town, Tehsil And District Hanumangarh (Raj.). (At Present Lodged In District Jail Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent S.B. Criminal Miscellaneous Bail Application No. 7227/2021 Madan Lal S/o Shri Ramkishan, Aged About 26 Years, Thedi Nathan, P.s. Hanumangarh Town, Tehsil And District Hanumangarh (Raj.). (At Present Lodged In District Jail Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

                                                                 ----Respondent


                                                                         (2 of 2)                   [CRLMB-9042/2021]


S.B. Criminal Miscellaneous Bail Application No. 7570/2021 Dipti @ Anmol S/o Het Ram, Aged About 21 Years, Beharwala Khurd, Police Station Elnabad, Tehsli Elnabad, District Sirsa (Haryana). (At Present Lodged In District Jail Hanumangarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Manjeet Mr. Pankaj Kumar Gupta Mr. Jitendra Singh Khichi For Respondent(s) : Mr. Sudhir Tak, PP

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Judgment / Order

16/07/2021

Learned counsels for the petitioners are directed to place the

challan papers on record.

List these cases again on 26.07.2021.

(SANJEEV PRAKASH SHARMA),J

63-67/-saurabh

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