Citation : 2021 Latest Caselaw 10931 Raj
Judgement Date : 15 July, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7642/2021
1. Liluram S/o Shyolal, Aged About 65 Years, R/o Ward No. 3, Bhadra Tehsil Bhadra, District Hanumangarh.
2. Lunaram S/o Rulichand, Aged About 60 Years, R/o Ward No. 33, Bhadra Tehsil Bhadra, District Hanumangarh.
3. Dr. Afrana Bano Narika, Aged About 30 Years, R/o Ward No. 10 Bhadra Tehsil Bhadra, District Hanumangarh.
4. Basarat Ali S/o Syokat Khan, Aged About 60 Years, R/o Ward No. 14, Bhadra, Tehsil Bhadra, District Hanumangarh.
----Petitioners
Versus
1. State Election Commission, Rajasthan, Jaipur, Through Chief Election Commissioner, Jaipur, Rajasthan.
2. State Of Rajasthan, Through Secretary Department Of Local Self And Urban Improvement, Government Of Rajasthan, Jaipur.
3. District Collector Cum District Election Officer, Hanumangarh (Raj.)
----Respondents
For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Vikas Balia (through VC)
HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order
15/07/2021
Learned counsel for the petitioner has submitted that in view of
the subsequent developments, this writ petition has become
infructuous.
Hence, this writ petition is dismissed as having become
infructuous.
(VIJAY BISHNOI),J
42-Taruna/-
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