The National Insurance Company ... vs Sugani
2021 Latest Caselaw 10435 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1512/2020

The National Insurance Company Ltd

----Appellant Versus Sugani

----Respondent

For Appellant(s) : Mr. LD Khatri, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

08/07/2021

The matter comes up on an application for early hearing of

the stay application.

For reasons stated in the application, the application is

allowed.

Put up on 19.07.2021, as prayed.

(MANOJ KUMAR GARG),J 105-MS/-

Powered by TCPDF (www.tcpdf.org)