Shabana Bano vs Mohammad Aarif
2021 Latest Caselaw 10208 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 17364/2018 Shabana Bano

----Petitioner Versus Mohammad Aarif

----Respondent

For Petitioner(s) : Mr. Jaideep Saluja for Mr. Manish Sisodia For Respondent(s) : Mr. Jagdish Kumar Vishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/07/2021

List alongwith S.B. Civil Writ Petition No. 469/2019.

(VIJAY BISHNOI),J

66-mohit/-

Powered by TCPDF (www.tcpdf.org)