Gautam Lal vs Shankar Lal
2021 Latest Caselaw 10117 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 2879/2018

Gautam Lal

----Appellant Versus Shankar Lal

----Respondent

For Appellant(s) : Mr. Deepak Korpal, Adv.

For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/07/2021

Four weeks' time is granted for filing PF and notices for

respondent No.1, failing which the appeal shall stand dismissed

without reference to the Court.

(MANOJ KUMAR GARG),J 99-MS/-

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