Maya Devid/O Shri Chhitar Mal Jat vs Suresh Choudhary S/O Shri Gandhi ...
2021 Latest Caselaw 827 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 1042/2020

                                   Maya Devi D/o Shri Chhitar Mal Jat
                                                                                                        ----Appellant
                                                                         Versus
                                   Suresh Choudhary S/o Shri Gandhi Lal Choudhary
                                                                                                      ----Respondent

For Appellant(s) : Mr. Narendra Mohan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

27/01/2021

As requested, appellant is granted four weeks' time to

remove the defects pointed by the office.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /8

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