Vijay Mishra S/O Shri Shree Chand ... vs State Of Rajasthan
2021 Latest Caselaw 630 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. PIL Petition No. 598/2021

                                   Vijay Mishra S/o Shri Shree Chand Mishra
                                                                                                       ----Petitioner
                                                                       Versus
                                   State Of Rajasthan & Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Rakesh Chandal, Advocate for Mr. D D Khandelwal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

21/01/2021

Learned counsel for petitioner requests for an adjournment.

List again after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

PRIYANKA /17

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