Smt. Chandani @ Champa Ben W/Oshri ... vs Mahesh Khatri S/O Shri Daluram
2021 Latest Caselaw 1869 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               D.B. Civil Miscellaneous Appeal No. 1595/2019

                                    Smt. Chandani @ Champa Ben W/o Shri Mahesh Khatri D/o
                                    Mandharam Khatri
                                                                                                         ----Appellant
                                                                         Versus
                                    Mahesh Khatri S/o Shri Daluram
                                                                                                       ----Respondent

For Appellant(s) : None

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

18/02/2021

Notice issued to respondent has been received back

unserved.

Let fresh notice be issued to respondent for 11.05.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/Hemant-7

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