Rishabh Chopra S/O Late Shri Uttam ... vs Smt. Pooja W/O Rishab Chopra D/O ...
2021 Latest Caselaw 1511 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 D.B. Civil Miscellaneous Appeal No. 2516/2019

                                    Rishabh Chopra S/o Late Shri Uttam Chand Chopra, R/o Near
                                    Sthanak, Sadar Bazar, Govindgarh Thesil Pisangan District Ajmer,
                                    Address Uttam Medical Store, Near Hospital Govindgarh, Tehsil
                                    Pisangan District Ajmer.
                                                                                                        ----Appellant
                                                                         Versus
                                    Smt. Pooja W/o Rishabh Chopra D/o Shri Dhanraj Bumb, R/o
                                    Govindgarh, Tehsil Pisangan, District Ajmer at Present VPO
                                    Jamola Via Masuda, Tehsil Masuda, District Ajmer.
                                                                                                      ----Respondent

For Appellant(s) : Mr. Mukesh Chouhan, Advocate For Respondent(s) : Mr. Amit Jindal, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

10/02/2021

Learned counsel for appellant has submitted that this appeal

has been rendered infructuous on account of death of the

appellant.

Ordered accordingly.

(MANOJ KUMAR VYAS),J (SABINA),J

Sunita/17

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