Model Town Society vs State Of Rajasthan
2021 Latest Caselaw 7396 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 4189/2021

                                   Model Town Society
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Civil Writ Petition No. 6014/2021 Urban Improvement Trust Kota

----Petitioner Versus Dr Chandramohan Prasad Singh S/o Ambika Prasad Singh

----Respondent

For Petitioner(s) : Mr. Rajat Ranjan Mr. Satyanarayan Kumawat For Respondent(s) : Mr. Gajendra Singh Rathore

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

08/12/2021

List these matters after one week.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /45-46

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