Narayan Lal Kumawat vs State Of Rajasthan
2021 Latest Caselaw 19370 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 15651/2021

Narayan Lal Kumawat S/o Sh. Prem Chand @ Pema Kumawat, Aged About 35 Years, Lodhiyana, P.s. Bigod, Dist. Bhilwara, At Present Near Ahinsa Circle, Near Senior Secondary School Colony, Mandalgarh, Police Station Mandalgarh, Dist. Bhilwara. (At Present Lodged In Dist. Jail, Bhilwara).

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. B.S. Charan For Respondent(s) : Mr. Arun Kumar, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

17/12/2021

Learned counsel for the petitioner does not want to

press this second bail application at this stage.

Hence, this second bail application is dismissed as

not pressed at this stage.

(VIJAY BISHNOI),J

30-msrathore/-

Powered by TCPDF (www.tcpdf.org)