Vikramjeet Singh And Others vs State Of Punjab Ad Others
2023 Latest Caselaw 8024 P&H

                                      for the petitioner(s).
                                      Ms. Tanisha, Advocate
                                      for Mr. K.S.Brar, Advocate
                                      for the petitioner(s)(In CWP-4186-2022).

                                      Mr. H.S.Saini, Advocate
                                      for the petitioner(s) (In CWP-15363-2021 and CWP-17300-
                                      2021).

                                      Mr. P.K.S.Phoolka, Advocate
                                      for the petitioner(s) (In CWP-17830-2021).

                                      Ms. Alka Chatrath, Advocate
                                      for the petitioner(s) (In CWP-7254-2020, CWP-7260-2020,
                                      CWP-18028-2020, CWP-3050-2021, CWP-8290-2021 and
                                      CWP-15823-2021).

                                      Dr. Rau P.S.Girwar, Advocate
                                      for the petitioner(s) (In CWP-9371-2020).

                                      Mr. K.K.Dhaliwal, Advocate
                                      for the petitioner(s) (In CWP-15744-2021).

                                      Mr. H.C. Arora, Advocate
                                      for the petitioner No.7 and 11 (In CWP-6938-2021).

                                      Mr. Lakhan Pal Garg, Advocate
                                      for Mr. Jagjit Singh Gill, Advocate
                                      for the petitioner(s) (In CWP-7189-2020).

                                      Mr. Rakesh Sobti and Ms. Malika Sethi Sobti, Advocates
JATIN
                                      for the petitioner(s).
2023.05.26

10:17 I attest to the accuracy and authenticity of this order/judgment Mr. Kapil Kakkar, Advocate for the petitioner(s).

Mr. Vikas Mohan Gupta, Additional Advocate General, Punjab, and Mr. Navdeep Chhabra, Senior Deputy Advocate General, Punjab.

JATIN 2023.05.26 10:17 I attest to the accuracy and authenticity of this order/judgment