Citation : 2023 Latest Caselaw 7724 P&H
Judgement Date : 19 May, 2023
2023: PHHC:073316 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH CWP-1373-2022 Date of decision: 19.05.2023 Kamal Kumar and others ...Petitioners Versus State of Haryana and another eens Respondents
CORAM: HON'BLE MR. JUSTICE HARNARESH SINGH GILL Present:- | Mr. Naveen Kumar, Advocate for Mr. Vivek Khatri, Advocate,
for the petitioners.
Mr. B.R.Mahajan, Advocate General, Haryana, with Mr. R.S.Budhwar, Addl. A. G. Haryana.
HARNARESH SINGH GILL, J. (QRAL)
Disposed of.
For reasons see order of even date passed in CWP-2989-2021,
tiled as 'Wazir Singh and others Vs. State of Haryana and others'.
19.05.2023 (HARNARESH SINGH GILL) parveen kumar JUDGE
Whether reasoned/speaking? Yes/No Whether reportable? Yes/No
PARVEEN KUMAR
2023.05.23 19:35
| attest to the accuracy and authenticity of this order/judgment
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