Major Singh vs State Of Punjab
2021 Latest Caselaw 3043 P&H

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                                 CRM-M-31564 of 2020 (O&M)
                                                 Date of Decision: October 26, 2021


Major Singh                                                       ...Petitioner

                                            Versus

State of Punjab                                                       ...Respondent


CORAM: HON'BLE MR. JUSTICE HARINDER SINGH SIDHU
           --

Present: -    Mr. D.S. Kahlon, Advocate
              for the petitioner.

              Mr.Sarabjit Singh Cheema, AAG Punjab.

                     --

HARINDER SINGH SIDHU, J.

For judgment, see CRM-M-39298-2019 titled "Tarsem Singh

alias Sema vs. State of Punjab" decided by order of even date i.e.

26.10.2021.

October 26, 2021                              (HARINDER SINGH SIDHU)
gian                                                  JUDGE

                   Whether Speaking / Reasoned         Yes / No

                   Whether Reportable                  Yes / No




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