Harminder Singh Alias Ranga vs State Of Punjab And Others
2021 Latest Caselaw 3041 P&H

        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
248-2
                     (Through Video Conferencing)

                                                     CRM-M-14785-2021
                                              Date of decision: 26.10.2021

Harminder Singh @ Ranga                                          .....Petitioner

                                    Versus

State of Punjab and others                                    .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :      Ms. Sarika Gupta, Advocate
               for the petitioner.

               Ms. Jaspreet Kaur, AAG, Punjab.

               Mr. Shubham Gupta, Advocate for
               Mr. J.S. Thind, Advocate
               for respondents No.2 and 3.

                                     ****

MANJARI NEHRU KAUL, J. (ORAL)

For detailed order, see judgment of even date passed in

CRM-M-14592-2021 titled as 'Gurwinder Singh Vs. State of Punjab

and others'.

26.10.2021                               (MANJARI NEHRU KAUL)
Vinay                                           JUDGE

Whether speaking/reasoned : Yes/No Whether reportable : Yes/No

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