Lovejot Singh vs State Of Punjab
2021 Latest Caselaw 3036 P&H

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                           CRM-M-32954-2021
                                                    Date of decision: 26.10.2021

Lovejot Singh
                                                                         ...Petitioner
                                         Versus

State of Punjab                                                      ...Respondent


CORAM:           HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN

Present:-    Mr. Munish Raj Chaudhary, Advocate,
             for the petitioner.

             Mr. Tanvir Joshi, AAG, Punjab

ARVIND SINGH SANGWAN, J. (Oral)

For orders see judgment of even date passed in

CRM-M-30507-2021 titled as "Devinder Pal versus State of Punjab".

(ARVIND SINGH SANGWAN) 26.10.2021 JUDGE Vishal

Whether speaking/reasoned Yes/No Whether reportable Yes/No

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