Dharambir vs State Of Haryana And Ors
2021 Latest Caselaw 2983 P&H

Citation : 2021 Latest Caselaw 2983 P&H
Judgement Date : 13 October, 2021

Punjab-Haryana High Court

Dharambir vs State Of Haryana And Ors on 13 October, 2021

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                       EA-8-2021 IN CWP-13034-2016

                           DHARAMBIR
                              versus
                  STATE OF HARYANA AND OTHERS

Present:- None for the applicant-petitioner.

            Mr. Tapan Kumar, DAG Haryana.

                                         *****

This is an application for execution of judgment dated

27.03.2018 passed by this Court in CWP-13034 of 2016.

Learned State counsel submits that a speaking order dated

27.04.2018 was passed but inadvertently it remained un-noticed. Copy

thereof handed over in course of hearing, which has been placed on record

and marked as 'A'. He submits execution application filed by the applicant-

petitioner is, therefore, infructuous.

Disposed of accordingly.

(ARUN MONGA) JUDGE October 13, 2021 mahavir

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