Shashi Bhushan Kumar Nirala vs The State Of Bihar
2025 Latest Caselaw 1926 Patna

Patna High Court

Shashi Bhushan Kumar Nirala vs The State Of Bihar on 21 February, 2025

Author: Partha Sarthy

Bench: Partha Sarthy

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.3093 of 2025
     ======================================================
     Shashi Bhushan Kumar Nirala son of Sukan Prasad Yadav resident of Village-
     Madhobigaha, P.O.- Bathani, P.S.- Nimchak Bathani, District- Gaya, Pin
     Code- 823311

                                                                ... ... Petitioner/s
                                      Versus
1.   The State of Bihar dwara mukhya sachiv, bihar sarkaar, patna
2.   Apar Mukhya Sachiv, Rajasv evam Bhumi sudhar vibhag, bihar sarkaar,
     patna-800001
3.   Ayukt, magadh pramandal, gaya
4.   Zila Padadhikari, Gaya
5.   Anumandal Padadhikari, Neemchak Bathani gaya
6.   Anchal Adhikari, Neemchak Bathani Gaya
7.   Shivnarayan Yadav Bhaju Yadav gram- Madhovigha, P.O.- Bathani, P.S.-
     Neemchak Bathani, District- Gaya

                                               ... ... Respondent/s
     ======================================================
     Appearance :
     For the Petitioner/s   :      Mr. Indradeo Prasad, Advocate
     For the Respondent/s   :      Mr. Advocate General
     ======================================================
     CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
             and
             HONOURABLE MR. JUSTICE PARTHA SARTHY
     ORAL JUDGMENT

(Per: HONOURABLE THE ACTING CHIEF JUSTICE)

Date : 21-02-2025

The petitioner would be better advised to

approach the concerned authority under the Bihar Public

Land Encroachment Act with respect to specific

encroachment on public land.

2. No case in the present instance has been

made out for our interference.

Patna High Court CWJC No.3093 of 2025 dt.21-02-2025

3. The writ petition is wholly misconceived and

the same is dismissed.

(Ashutosh Kumar, ACJ)

(Partha Sarthy, J) krishna/-

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Uploading Date          24.02.2025
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