Citation : 2025 Latest Caselaw 4836 Patna
Judgement Date : 23 December, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3895 of 2024
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1. Chhathu Singh son of Late Munshi Singh, Resident of village- Piparpanti,
P.O. Tola Achraj Lal ( Kewatia), P.S. Krishnagarh, District - Bhojpur at Ara,
at present Quarter no.449, Sector-3/C Post- Sector -3 Bokaro Steel City, P.S.
Bokaro, District - Bokaro (Jharkhand), presently working as Block Teacher,
Up-graded Middle School, Ratanpura, Block- Barun, District - Aurangabad.
2. Narsingh Yadav son of Late Chandrika Yadav, Resident of village- Simra,
P.O. Khadiha, P.S. Simra, District - Aurangabad, presently working as Block
Teacher, Nationalized Middle School, Pararya Block- Nabinagar, District -
Aurangabad.
3. Ram Naresh Singh son of Sohrai Singh, resident of village and P.O. Tarari,
P.S. Daud Nagar, District - Aurangabad, presently working as Nagar
Teacher, Government Girls Middle School, Nabinagar, Block- Nabinagar,
District Aurangabad.
4. Deo Kumar Pandey son of Prahlad Pandey, resident of village- Mudila, P.O.
Amba, P.S. Kutumba District - Aurangabad, presently working as Block
Teacher, Middle School, Risiap, Block- Kutumba, District - Aurangabad.
5. Rajkeshwar Mehta son of Late Halkhori Mehta, resident of village- Raja
Bigha, P.O. Padrawan P.S. Jamhor, District - Aurangabad, presently working
as Block Teacher, Middle School, Gheura, Block- Kutumba, District -
Aurangabad.
6. Saryu Mehta son of Ramnandan Mehta, resident of village- Kusma Basdiha
Tetrain, P.O. Pandaria, P.S. Simra, District - Aurangabad, presently working
as Block Teacher, Middle School, Tetrain, Block-Kutumba, District -
Aurangabad.
7. Dhananjay Kumar Mehta son of Ram Charitra Mahto, resident of village
Dadhpa Bigha, P.O. and P.S. Amba, District Aurangabad, presently working
as Block Teacher, Girls Middle School, Kutumba Block-Kutumba, District -
Auranagabad.
8. Ashok Kumar son of Ramchandra Lal, (male), aged about-55 years, resident
of Sadik Chowk, P.O. and P.S. Nawtoli, District Palamu (Jharkhand),
presently working as Block Teacher, Middle School, Matpa, Block-
Kutumba, District - Aurangabad.
9. Jabir Husain Ansari son of Abdul Ajij Ansari, resident of village- Kunwar
Bandh, P.O. Baida Kalan, P.S. Patan District -Palamu, presently working as
Panchayat Teacher, Girls Primary School, Hanya, Block- Kutumba, District -
Aurangabad.
10. Shobha Kumari wife of Vijay Kumar Chaubey, resident of village- Nawatoli,
Near Nav Niketan Cinema Hall, Ward No.16. Daltonganj, District Palamu
(Jharkhand ), presently working as Block Teacher, Government Middle
School, Matpa, Block- Kutumba, District - Aurangabad.
11. Md. Kamaluddin Ansari son of Taj Mohammad, Resident of village and P.O.
Matpa, P.S. Kutumba, District - Aurangabad, presently working as Block
Teacher, Middle School, Pipra Bagahi, Block- Kutumba, District -
Aurangabad.
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12. Radhika Singh wife of Vinod Singh, resident of village- Pipra Bagahi, P.S.
Kutumba, District Aurangabad, presently working as Block Teacher, Middle
School, Saraibar, Block - Kutumba, District - Aurangabad.
13. Mridula Sinha wife of Lal Bahadur Shastri, resident of Azad Nagar Sudna,
P.O. and P.S. Sudna, District - Palamu (Jharkhand ), presently working as
Block Teacher, Middle School, Niranjanpur, Block- Kutumba, District -
Aurangabad.
14. Shatrudhan Kumar son of Hiraman Yadav, resident of village- Chaubara
(Bargaon ), P.O. and P.S. Rafiganj, District - Aurangabad, presently working
as Block Teacher, Government Middle School, Makhdumpur, Block-
Rafiganj, District - Aurangabad.
15. Manju Kumari wife of Dilip Kumar Pandey, resident of Mohalla-
Krishnapuri, Shahpur, South of Dr. B.P. Yadav, P.O. and P.S. Aurangabad,
District Aurangabad, presently working as Panchayat Teacher, Primary
School, Gowas Block- Kutumba, District Aurangabad.
16. Tetree Kumari wife of Basant Kumar Verma, resident of village- Ratti Khap,
P.O. Bedauli, P.S. Amba, District Panchayat Aurangabad, presently working
as Teacher, Primary School, Bhatbigha, Block- Kutumba, District -
Aurangabad.
17. Yashwant Singh son of Basudeo Singh, resident of village- Ore, P.O.
Narendra Khap, District - Aurangabad, presently working as Block Teacher,
Up-graded Middle School, Kathari Block- Kutumba,District Aurangabad.
18. Dinesh Kumar Malakar son of Late Doman Malakar, resident of village-
Kishunpur, P.O. Parta, P.S. Amba, District - Aurangabad, presently working
as Block Teacher, Middle School, Matpa, P.S. Kutumba, District-
Aurangabad.
19. Gaya Thakur son of Late Sagar Thakur, resident of village-Saraibar, P.O.
Ankupa, P.S.Kutumba, District-Aurangabad, presently working as Block
Teacher, Middle School, Chilkhi Amba, Block-Kutumba, District-
Aurangabad.
20. Santosh Kumar Singh son of Ram Suresh Singh, resident of village- Bara
Tetariya, P.O. Barem, P.S. N.T.P.C. Khaira, District Aurangabad presently
working as Block Teacher, Middle School, Simra, Block- Kutumba, District
- Aurangabad.
21. Mithilesh Kumar Singh son of Kapildev Singh, resident of village- Bhakhra,
P.O. Despur, P.S. Amba, District - Aurangabad, presently working as Block
Teacher, Deshpur, Block- Kutumba, District - Aurangabad.
22. Manoj Kumar Singh son of Sri Lal Bahadur Singh, resident of village-
Dadhpa, P.O. Amba, P.S. Kutumba, District - Aurangabad, presently working
as Block Teacher, Middle School Rishiap, Block- Kutumba, District -
Aurangabad
23. Yogendra Bhushan son of Bishwambhar Mishra, resident of village- Pahra,
P.O and P.S. Rishiyap, District - Aurangabad, presently working as Physical
Teacher, Middle School, Ganghar, Block- Kutumba, District - Aurangabad.
24. Madan Kumar Mishra son of Late Gupteshwar Mishra, resident of village-
Shirsi, P.O. and P.S. Hazaribagh, District - Hazaribagh (Jharkhand ),
presently working as Panchayat Teacher, Primary School, Noniya Bigha
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District - Aurangabad.
25. Arun Kumar Singh son of Ramdas Singh, resident of Mohalla- Sarvoday
Nagar, Karma Road, P.O. and P.S. Aurangabad, District Aurangabad
presently working as Panchayat Teacher, Primary School, Dhabaul, District -
Aurangabad.
26. Ajay Kumar son of Ramjatan Mehta, resident of village- Jamhor, P.O. and
P.S. Jamhor, District - Aurangabad, presently working as Block Teacher,
Middle School, Rasulpr,Block- Barun, District - Aurangabad.
27. Mahendra Yadav son of Mahadeo Yadav, resident of village- Doman Bigha,
P.O. Simla, P.S. Kasma, District Aurangabad, presently working as Block
Teacher, Middle School, Yadupur, Block- Deo, District - Aurangabad.
28. Shashidhar Singh son of Anirudh Prasad Singh, resident of village and P.O.
Shahpur Pokhra, District - Aurangabad, presently working as Block Teacher,
Middle School, Kunda, Block- Deo, District - Aurangabad.
29. Lalan Kumar Singh son of Ram Pravesh Singh, resident of village- Basdiha,
P.O. Gurgaiya Karma, P.S. Deo, District - Aurangabad, presently working as
Block Teacher, Middle School, Bahuara, Block- Deo, District - Aurangabad.
30. Kanchan Kumari wife of Ajay Kumar Singh, resident of village- New Area,
Gyanpuri, Road No.1, Aurangabad, P.O. and P.S. Aurangabad, District -
Aurangabad, presently working as Block Teacher, Middle School, Chatra,
Block - Deo, District - Aurangabad.
31. Rambha Kumari wife of Braj Kishore Prasad, Resident of Mohalla-
Shahpur, Ward No.26, P.O. and P.S. Aurangabad, District - Aurangabad,
presently working as Block Teacher, Abhyas Middle School, Shahpur,
Block- Aurangabad, District - Aurangabad.
32. Shila Kumari wife of Umesh Kumar, resident of village- Belwan, P.O.
Chechari, P.S. Daud Nagar, District - Aurangabad, presently working as
Panchayat Teacher. Primary School, Habbu Chak, Block- Daud Nagar,
District - Aurangabad.
33. Jhalak Deo Prasad Singh son of Late Shiv Vilas Singh, resident of village -
Nil Kothi, P.O. Bagohi, P.S. Haspura, District - Aurangabad, presently
working as Panchayat Teacher, Primary School, Bhoja Bigha, Block-
Aurangabad, District - Aurangabad.
34. Ajay Kumar Mishra son of Gupteshwar Mishra, resident of Karma Road,
Ramnagar, Ward No.2, Gali No.7, P.O. and P.S. Aurangabad, District
Aurangabad, presently working as Panchayat Teacher, Primary School,
Pakha, Block Aurangabad District Aurangabad.
35. Prabhawati Kumari wife of Ranjan Kumar, resident of Club Road, Aadarsh
Colony, near P.H.E.D. Colony, P.O. and P.S. Aurangabad, District
Aurangabad, presently working as Nagar Teacher, Anugrah Middle School,
Aurangabad Block- Aurangabad, District Aurangabad.
36. Shachi Rani wife of Santosh Kumar Sinha, resident of Quarter no.2, 194,
Street -3, Sector- 2/D, P.o. and P.S. Bokaro Steel City, District Bokaro,
presently residing at Bageshwari Sadan, Anugrah Nagar, P.O. ,P.S. and
District - Aurangabad, presently working as Nagar Teacher, Middle School,
Nadi Ghati Colony, Aurangabad, Block - Aurangabad, District-Aurangabad.
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37. Bebi Kumari wife of Birendra Kumar Agarwal, resident of Naga Bigha
Road, New Area, P.O. and P.S. Aurangabad, District Aurangabad, presently
working as Nagar Teacher Middle School, Nadi Ghati Colony, Aurangabad,
Block-Aurangabad, District -Aurangabad.
38. Meena Kumari wife of Narendra Kumar, resident of Mohalla - Maharana
Pratap Nagar, New Area, Road No.3, Ward no.11, P.O. and P.S. Aurangabad,
District - Aurangabad, presently working as Nagar Teacher, Government
Anugrah Middle School, Aurangabad, Block - Aurangabad, District -
Aurangabad.
39. Nyer Shahin wife of Md. Nejamuddin, resident of Mohalla- Shahganj, Near
Jhanda Masjid, P.O. and P.S. Aurangabad, District Aurangabad, presently
working as Nagar Teacher, Government Middle School, Aurangabad Block-
Aurangabad District Aurangabad.
40. Karuna Kumari Sinha @ Karuna Sinha wife of Navin Kumar Sinha, resident
of Karma More, Ward No.6, Aurangabad, P.O. and P.S. Aurangabad, District
- Aurangabad, presently working as Nagar Teacher Government Middle
School, Aurangabad, Block- Aurangabad ,District - Aurangabad.
41. Manju Kumari wife of Mahesh Kumar Singh, resident of village- Rajpur,
P.O. Rajpur, District - Aurangabad, presently working as Panchayat Teacher,
Primary School, Mokhtarpur Block- BarunDistrict - Aurangabad.
42. Sunita wife of Arun Kumar, resident of Anandi Complex, North of
Kushwaha College, Shree Krishna Nagar, Ahari, P.O. and P.S. Aurangabad,
District - Aurangabad, presently working as Block Teacher Up-graded
Middle School, Tengra, Block- Barun, District - Aurangabad.
43. Uday Kumar Singh son of Radha Prasad Singh, resident of village- Belwan,
P.O. Checharhi P.S. Daud Nagar, District - Aurangabad, presently working
as Panchayat Teacher, Primary School, Habbu Chak, Block - Daud Nagar,
District -Aurangabad.
44. Shanti Kumari wife of Radha Mohan Singh, resident of village and P.O.
Hichhan Bigha, P.S. Daudnagar, District - Aurangabad, presently working as
Panchayat Teacher, Primary School, Uchhkundha, Block - Daud Nagar,
District - Aurangabad.
45. Shambhu Prasad son of Sri Balkrishna Prasad, resident of village,P.O. and
P.S. Obra, District Aurangabad, presently working as Panchayat Teacher
Primary School Deokali, Block - Obra, District - Aurangabad.
46. Rajesh Kumar son of Binod Prasad, resident of Thana Road, Ward No.8
Obra, P.O. and P.S. Obra, District - Aurangabad,, presently working as Block
Teacher, Middle School, Kara, Block- Obra, District Aurangabad.
47. Khursheed Alam son of Khairat Ahmad, resident of Road No.14, Zakir
Nagar West, P.O. Azad Nagar, Jamshedpur, District East Singhbhum
(Jharkhand), presently working as Block Teacher, Nationalized Urdu Middle
School, Rampur, Block - Rafiganj, District - Aurangabad
48. Anuradha wife of Amrendra Kishore Singh, resident of village- Mudila, P.O.
and P.S. Amba, District - Aurangabad, presently working as Block Teacher,
Government Middle School, Amba, Block- Kutumba District-Aurangabad.
49. Anuradha wife of Amrendra Kishore Singh, resident of village- Mudila, P.O.
and P.S. Amba, District - Aurangabad, presently working as Block Teacher,
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Government Middle School, Amba, Block- Kutumba District-Aurangabad.
50. Kumari Poonam Pandey wife of Upendra Prasad Tiwari, resident of New
Area, Dehri, P.O. Dalmia Nagar,P.S. Dehri, District - Rohtas, presently
working as Block Teacher, Middle School, Sasna, Block- Nabi Nagar,
District - Aurangabad.
51. Uday Kumar Singh son of Late Banarsi Singh, resident of village- Ram
Nagar, P.O. and P.S. Nabi Nagar, District - Aurangabad, presently working
as Block Teacher, Government Middle School, Chandragarh, Block- Nabi
Nagar, District - Aurangabad.
52. Ambika Thakur son of Asesar Thakur, resident of village- Bilashour, P.O.
Chandragarh, P.S. Nabinagar, District - Aurangabad, presently working as
Block Teacher, Middle School, Dhobdiha, Block- Nabinagar, District -
Aurangabad.
53. Gorakh Nath Singh son of Late Dashrath Prasad Singh, resident of village
and P.O. Pahleja, P.s. Dehri, District - Rohtas, presently working as Block
Teacher,, Middle School, Ankorha, Block - Nabinagar, District Aurangabad.
54. Manoj Kumar Singh son of Nageshwar Singh, resident of village-
Pichhuliya, P.O. - K.P. Tendua, P.S. Tandwa , District - Aurangabad,
presently working as Block Teacher, Government Middle School, Kala
Pahar, Tendua, Block- Nabinagar, District - Aurangabad.
55. Upendra Kumar son of Udeshwar Prasad Sinha, resident of village and P.O.
Chandragarh, P.S. Nabinagar, District - Aurangabad, presently working as
Block Teacher, Middle School Shiv Sagar, Block- Nabinagar, District -
Aurangabad.
56. Sunita Kumari daughter of Sri Someshwar Singh, resident of village Jobe,
P.O. and P.S. Nabinagar, District - Aurangabad, presently working as Nagar
Teacher, Government Girls Middle School, Nabinagar, Block- Nabinagar,
District - Aurangabad.
57. Kiran Kumari wife of Sri Mithilesh Prasad Sinha, resident of Mangal Bazar,
P.O. and P.S. Nabinagar, District Aurangabad, presently working as Nagar
Teacher, Government Girls Middle School, Nabinagar, Block- Nabinagar,
District - Aurangabad,
58. Anjani Kumar Sharma son of Yugal Kishore Sharma, resident of village and
P.O. Matpa, P.S. Kutumba, District - Aurangabad, presently working as
Nagar Teacher, Government Girls Middle School, Nabingar, Block -
Nabinagar, District - Aurangabad.
59. Amindra Prasad Mehta son of Kameshwar Mahto, resident of village-
Dayadih, P.O. Pandu, P.S. Tandwa, District - Aurangabad, presently working
as Block Teacher, Middle School, Saratu Block- Nabinagar, District -
Aurangabad.
60. Sudha Kumari wife of Suresh Prasad, resident of Club Road, Aurangabad,
P.O. and P.S. Aurangabad, District Aurangabad, presently working as Nagar
Teacher, Government Girls Middle School, Nabinagar, Block- Nabinagar,
District - Aurangabad.
61. Sidheshwar Singh son of Birja Singh, resident of village- Gamhariya, P.O.
Sonbarsa, P.S. Obra, District Aurangabad, presently working as Nagar
Teacher, Government Girls Middle School, Nabinagar, Block- Nabinagar,
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District - Aurangabad.
62. Indal Kumar Singh son of Sri Bindhyachal Singh, resident of near Bus
Stand, Nabinagar, P.O. and P.S. Nabinagar,District - Aurangabad, presently
working as Physical Nagar Teacher, Government Girls Middle School,
Nabinagar, Block- Nabinagar, District Aurangabad.
63. Arun Kumar Singh son of Ram Lakhan Singh, resident of village - Runiya,
P.O. Beri, P. S. Salaiya, District - Aurangabad, presently working as Physical
Block Teacher, Government Middle School, Dashwatkhap Block-
Madanpur, District - Aurangabad
64. Ram Naresh Singh son of Late Jang Bahadur Singh, resident of village-
Akodha, P.O. Pilchhi, P.S. Daudnagar, District - Aurangabad, presently
working as Physical Block Teacher, Urdu Middle School, Nagmatia, Block-
Madanpur, District - Aurangabad.
65. Jugal Kishore Prasad son of Jagdeo Prasad, resident of village- Pirwan, P.O.
Baliya,, P.S. Gurua, District - Gaya, presently working as Physical Block
Teacher, Government Middle School, Ghatrain Block-Madanpur, District -
Aurangabad
66. Sushma Kumari wife of Late Umesh Singh, resident of village-
Dashwatkhap, P.O. and P.S. Madanpur, District Aurangabad, presently
working Panchayat Teacher, Government Girls Primary School, as
Dashwatkhap, Block- Madanpur, District - Aurangabad
67. Dinesh Kumar Singh son of Dhani Singh resident of village- Runia, P.O. and
P.S. Madanpur, District - Aurangabad, presently working as Block Teacher,
Government Girls Middle School, Beri, Block- Madanpur, District -
Aurangabad.
68. Sanjay Kumar Sinha son of Ramdas Mahto, resident of village- Ramnagar,
P.O. Amauna, District - Aurangabad, presently working as Panchayat
Teacher, Government Primary School, Bhatkurha, Block Rafiganj, District -
Aurangabad.
69. Anupam Kumari Anu wife of Shashi Kant Kumar, (female), resident of
village- Garju Bigha, P.O. Guraru, P.S. Konch, District Gaya, presently
working as Block Teacher, Government Middle School, Badopur, Block-
Rafiganj, District - Aurangabad.
70. Rakesh Ranjan Indu son of Keshwar Singh, resident of village- Saira, P.O.
Barahi Bazar, P.S. Pauthu District Aurangabad, presently working as Block
Teacher, Government Middle School, Jakhim, Block- Rafiganj, District -
Aurangabad.
71. Basant Kumar Roy son of Late Ramautar Yadav, resident of village-
Maharajganj, P.O. and P.S. Rafiganj, District - Aurangabad, presently
working as Block teacher, Government Middle School, Badopur, Block-
Rafiganj, District - Aurangabad.
72. Rama Kumari wife of Binod Kumar, resident of village -Mahadeopur, P.O.
Guraru, P.S. Konch, District - Gaya, presently working as Block Teacher,
Government Middle School, Charkawan Haji, Block- Rafiganj, District -
Aurangabad.
73. Sikandar Prasad son of Ramdhyan Mahto, resident of village- Bahadurpur,
P.O. Jakhim,District - Aurangabad, presently working as Block teacher,
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Middle School, Baur, Block- Rafiganj, District - Aurangabad.
74. Madhuri Kumari wife of Late Akhilesh Kumar, resident of New Area, P.O.
and P.S. Rafiganj, District - Aurangabad, presently working as Block
Teacher,Middle School, Charkawan Hazi, Block- Rafiganj, District -
Aurangabad.
75. Uday Kumar Mehra son of Ram Naresh Prasad, resident of village-
Chaubara Bargaon, P.O. and P.S. Rafiganj, District - Aurangabad,presently
working as Panchayat Teacher, Government Primary School, Lahas Block-
Rafiganj, District - Aurangabad
76. Lakhpati Kumari wife of Ravindra Singh, resident of near Shiv Temple,
Rafiganj, P.O. and P.S. Rafiganj, District - Aurangabad, presently working as
Block Teacher, Middle School, Kasma,Block- Rafiganj, District -
Aurangabad.
77. Sanjay Kumar son of Parmanand Prasad, resident of village- Bargaon, P.O.
and P.S. Rafiganj, District - Aurangabad, presently working as Block
Teacher, Middle School, Charkuppa, Block- Rafiganj, District - Aurangabad.
78. Prem Kumar son of Ram Khelawan Yadav, resident of village- Dharhara,
P.O. and P.S. Rafiganj, District - Aurangabad, presently working as Block
Teacher, Middle School, Bajit Nima, Block- Rafiganj, District - Aurangabad.
79. Asma Khatoon wife of Md. Shamsul Hoda, resident of village- Emadpur,
P.O. and P.S. Rafiganj, District Aurangabad presently working as Panchayat
Teacher, Government Primary School, Mohanpur ,Block- Rafiganj, District -
Aurangabad.
80. Rajeshwar Singh son of Bishundeo Singh resident of village- Simrahua
Kathautia, P.S. Bandya, District P.O. Aurangabad, presently working as
Block Teacher, Government Middle School, Sarawak, Block-Rafiganj,
District - Aurangabad.
81. Sameshwar Pathak son of Ram Sagar Pathak, resident of village- Arai, P.O
Arai, P.S. Daudnagar, District Aurangabad, presently working as Nagar
Teacher, Middle School, Rafiganj Block- Rafiganj, District - Aurangabad
82. Krishna Kumar Singh son of Chandeshwar Singh, resident of village- Sihuli
Khaira, P.O. Khaira, P.S. Rafiganj,District - Aurangabad, presently working
as Panchayat Teacher, Government, Middle School, Sihuli Khaira, Block-
Rafiganj, District - Aurangabad.
83. Ajit Kumar wife of Ram Lakhan Mishra, resident of Mohalla- New Area,
Rafiganj P.O. and P.S. Rafiganj, District - Aurangabad, presently working as
Block Teacher, Middle School, Bishwambharpur, Block- Rafiganj, District -
Aurangabad.
84. Kaushalya Sinha wife of Shambhu Narayan Sinah, resident of village-
Charkawan Nichali Dih, P.O. and P.S. Rafiganj, District Aurangabad,
presently working as Panchayat Teacher, Primary School, Sultanpur, Block-
Rafiganj, District - Aurangabad.
85. Md. Shakeel son of Sheikh Suleman, resident of Mohalla- Millat Nagar,
Charkawan Road, Nuniya Tilha, Rafiganj, P.O. and P.S. Rafiganj, District
Aurangabad, presently working as Panchayat Teacher, Government Primary
School, Block- Rafiganj, District Aurangabad.
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86. Ram Swarup Prasad son of Late Jageshwar Sao, resident of village-
Makhdumpur, P.O. and P.S. Rafiganj, District - Aurangabad, presently
working as Block Teacher, Government Middle School, Chiraila, Block-
Rafiganj, District - Aurangabad.
87. Manohar Prasad son of Late Harideo Sharma, resident of village- Janakpur
P.O. Buniyadganj, P.S. Gaya Muffasil, District Gaya, presently working as
Block Teacher, Government Middle School, Chitrasari, Block- Rafiganj,
District - Aurangabad.
88. Md. Israr Alam son of Late Abdul Khalique, resident of village and P.O.
Panti, P.S. Kasma, District Aurangabad, presently working as Panchayat
Teacher, Government Primary School, Pranpur Block- Rafiganj, District -
Aurangabad.
89. Udhav Kumar son of Hiraman Yadav, resident of village- Chaubara
Baragaon, P.O. and P.S. Rafiganj, District Aurangabad presently working as
Panchayat Teacher, Primary School, Narhar Bigha,Block- Rafiganj, District
- Aurangabad
90. Shankar Kumar Pandey son of Swarup Narayan Pandey, resident of village-
Badka Gaon Road, Near Shanti Ashram, P.O. Hazarbag, P.S. and District -
Hazaribag (Jharkhand ), presently working as Panchayat Teacher, Primary
School, Mokhtarpur, Block- Barun, District - Aurangabad,
91. Inderdeo Prasad son of Sitaram Prasad, resident of village- Bagdiha, P.O.
Guraru, District Gaya, presently working as Block Teacher, Government
Urdu Middle School, Kajichak, Block- Rafiganj, District Aurangabad.
92. Sumanti Kumari wife of Late Ajesh Prasad, resident of village- Charkawan
Nichli Dih, P.O. and P.S. Rafiganj, District - Aurangabad, presently working
as Block Teacher, Government Middle School, Charkawan Haji, Block-
Rafiganj, District - Aurangabad.
93. Md. Mumtaz Ahmad son of Md. Yasin, resident of Mohalla- New
Karimganj, Road No.13 A. P.O. and P.S. Gaya, District Gaya, presently
working as Block Teacher, Government Urdu Middle School, Jhiktiya,
Block- Rafiganj, District - Aurangabad.
94. Upendra Kumar Verma son of Mahavir Singh, resident of village- New Area,
Canal Side Rafiganj, P.O. and P.S. Rafiganj, District Aurangabad, presently
working as Town Teacher, Government Middle School, Rafiganj Block-
Rafiganj, District - Aurangabad.
95. Shatrughan Kumar son of Kauleshwar Singh, resident of New Colony,
Dandi Bagh Road No.10,P.O. Chandchaura, Gaya, District - Gaya, presently
working as Block Teacher, Middle School, Chaukhara, Block- Kutumba,
District - Aurangabad.
96. Baby Kumari wife of Basant Kumar Singh, resident of village and P.O.
Temura, P.S. Pouthu, District - Aurangabad, presently working as Block
Teacher, Middle School, Rampur Parsiya, Block- Rafiganj, District -
Aurangabad.
97. Ishwar Prasad son of Parshuram Prasad, resident of Dharnidhar Road, P.O.
and P.S. Aurangabad . District - Aurangabad, presently working as Block
Teacher, Middle School, Kunda, Block- Deo, District - Aurangabad
98. Kumari Anjuvidya wife of Madhusudan Mishra, resident of village and P.O.
Patna High Court CWJC No.3895 of 2024 dt.23-12-2025
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Kunda, P.S. Aurangabad, District - Aurangabad, presently working as Block
Teacher, Middle School, Kunda,Block- Deo, District Aurangabad.
99. Manju Kumari wife of Harendra Singh, resident of village- Nathu Nagar
(Dudhar), P.O. Sundarganj, P.S. Risiup, District - Aurangabad, presently
working as Block Teacher, Middle School, Dudhar, Block- Barun, District -
Aurangabad.
100 Baidyanath Singh son of Sri Rajbansh Singh, resident of village- Saya, P.O.
. Jaipur, P.S. Mali, District Aurangabad, presently working as Block Teacher,
Middle School, Saya, Block- Nabinagar, District - Aurangabad.
101 Dilip Kumar son of Late Devlal Singh, resident of village- Mahuari, P.O. Jai
. Govind Nagar, ( Makhra), P.S. Barun, District - Aurangabad, presently
working as Block Teacher, Middle School, Bagtarpa, Block- Barun, District
- Aurangabad.
102 Arun Kumar Sinha son of Rameshwar Lal, resident of village- Narkapi, P.O.
. Gardi, P.S. Salaiya, Madanpur, District - Aurangabad, presently working as
Block Teacher, Middle School, Nega Bigha, Block-Madanpur, District-
Aurangabad
103 Nakuldeo Singh son of Kamla Prasad Singh, resident of village- Nega
. Bigha, P.O. Gardi P.S. Salaiya, Madanpur, District Aurangabad, presently
working as Block Teacher, Middle School, Nega Bigha, Block. Madanpur,
District - Aurangabad.
104 Arun Kumar Dwivedi son of Brajnath Dwivedi, resident of village- Panti,
. P.O. Belain, P.S. Nabinagar, District - Aurangabad, presently working as
Block Teacher, Up-graded Middle School, Khiridayal,Block- Nabinagar,
District - Aurangabad.
105 Sunil Kumar Roy son of Surya Narayan Yadav, resident of village- Karmi,
. P.O. and P.S. Rafiganj, District - Aurangabad, presently working as Nagar
Teacher, Girls Middle School, Block- Rafiganj, District Aurangabad.
106 Rekha Kumari wife of Birendra Kumar Sharma, resident of village- Daulta,
. P.O. Kerki, P.S. Konch. District Block Teacher, Middle School, District -
Gaya, presently working as Karma Block- Rafiganj, Aurangabad.
107 Renu Kumari wife of Surendra Kumar, resident of new Area, Rafiganj, P.O.
. and P.S. Rafiganj, District Aurangabad, presently working as Block Teacher,
Middle School, Latta, Block- Rafiganj, District - Aurangabad.
108 Anil Kumar Sharma son of Ram Suristh Sharma, resident of village-
. Makhdumpur, P.O. and P.S. Rafiganj, District - Aurangabad, presently
working as Block Teacher, Middle School, Karsara, Block- Rafiganj, District
Aurangabad.
109 Punam Kumari wife of Ramdhari Sharma, resident of village- Shiv Nagar,
. P.O. Fakharpur, P.S. Karpi, District - Arwal, presently working as Block
Teacher, Middle School, Jamhore, Block- Aurangabad, District Aurangabad.
110 Sangeeta Sinha daughter of Sachchidanand Sinha, resident of village, P.O.
. and P.S. Jamhore, District - Aurangabad, presently working as Block
Teacher, Middle School, Jamhore, Block- Aurangabad, District -
Aurangabad.
111. Ranjeet Prasad Sinha son of Late Yogendra Prasad Singh, resident of village,
Patna High Court CWJC No.3895 of 2024 dt.23-12-2025
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P.O. and P.S. Tilauthu, District Rohtas, presently working as Block Teacher,
Abhyas Middle School, Shahhpur Block- Aurangabad, District -
Aurangabad.
112 Narendra Kumar Singh son of Late Kedarnath Singh, resident of village and
. P.O. Sonebarsa, District - Aurangabad, presently working as Block Teacher,
Middle School, Jamhore, District - Aurangabad.
113 Santosh Kumar Son of late Parshuram Singh resident of Ward No. 21, Dehri,
. P.O. and P.S. Dehri, Dsitrict- Rohtas, presently working as Block Teacher,
Middle School, Basdiha kala, Block- Aurangabad, District Aurangabad.
... ... Petitioner/s
Versus
1. The State of Bihar Through the Chief Secretary, Government of Bihar,
Patna.
2. The Additional Chief Secretary, Education Department, Government of
Bihar, Patna.
3. The Director, Primary Education Education Department, Government of
Bihar, Patna.
4. The Deputy Director, Education Department,Government of Bihar, Patna.
5. The District Education Officer, Aurangabad District - Aurangabad.
6. The District Programme Officer (Establishment), Aurangabad District -
Aurangabad
7. The Block Education Officer, Barun District - Aurangabad.
8. The Block Education Officer, Navinagar District - Aurangabad.
9. The Block Education Officer, Kutumba District - Aurangabad
10. The Block Education Officer, Rafiganj District - Aurangabad
11. The Block Education Officer, Deo District - Aurangabad.
12. The Block Education Officer, Daud Nagar District - Aurangabad.
13. The Block Education Officer, Aurangabad District - Aurangabad.
14. The Block Education Officer, Obra District Aurangabad.
15. The Block Education officer, Madanpur District- Aurangabad.
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Vijay Kumar Singh, Adv.
Mr. Abhinav Shandilya, Adv.
For the Respondent/s : Mr. Gautam Kumar Yadav, AC to GP-26
======================================================
CORAM: HONOURABLE MR. JUSTICE HARISH KUMAR
ORAL JUDGMENT
Date : 23-12-2025
Heard the parties.
2. A batch of 113 Assistant Teachers have approached
Patna High Court CWJC No.3895 of 2024 dt.23-12-2025
11/13
this Court seeking following reliefs:
"(I) For issuance of an
appropriate writ in the nature of
MANDAMUS, commanding and directing the
Respondent Authorities to grant the basic
salary to the petitioners at least equivalent to
the juniors to them, in view of the sub-
paragraph no.(iii) of paragraph no.7 of the
order contained in memo no.1816 dated
12.11.2021
issued under the signature of the Respondent no.4 by which a direction was in pay-fixation in the issued that mentioned in the order that if matrix the basic salary of teacher/ librarian will be fixed less than their juniors then his basic salary will be fixed equivalent to the basis salary of junior teacher on the ground that the petitioners were appointed as Trained Block/Panchayat/ Municipal (Nagar) Teacher in the year 2006/2007 but their basic salary were fixed less than the teachers, who were appointed as untrained teacher prior to the appointment of the petitioners and they became trained after their appointment later on but much after the appointment of the present petitioners and admittedly the petitioners are senior than them.
(II) For issuance of an appropriate writ in the nature of MANDAMUS,commanding and directing the Respondent Authorities to calculate and pay the differences of arrears of salary of the petitioners equivalent to the basic salary of their juniors since the date of entitlement of the petitioners with interest.
(III) For issuance of any other appropriate writ/writs, order /orders, direction/directions for which the writ petitioners would be found entitled under the facts and circumstances of the case."
3. After some argument, Mr. Vijay Kumar Singh,
learned Advocate for the petitioners fairly submitted that for Patna High Court CWJC No.3895 of 2024 dt.23-12-2025
redressal of the grievances, as raised hereinabove, the
petitioners have filed a detailed representation before the
Director, Primary Education, Government of Bihar on
15.07.2022, the copy of which has also been marked as
Annexure-P/7. However, till date, their claims have not been
considered, in accordance with law.
4. Learned Advocate for the State submitted that
though a counter affidavit has been filed on behalf of the
respondent no. 6, narrating the entire facts. However, if the
petitioners have already approached before the concerned
authority, their claims shall be considered in accordance with
law and disposed off accordingly.
5. Having considered the limited grievance of the
petitioners and taking note of the fact that the petitioners have
already approached before the competent authority by filing a
representation, as contained in Annexure-P/7, the present writ
petition stands disposed off with a direction to the respondent
no. 3 to take up the representation of the petitioners and bring to
its logical conclusion by a reasoned and speaking order,
preferably within a period of eight weeks, from the date of
receipt/production of a copy of this order, with the consequential
order, if claim of the petitioners find favour.
Patna High Court CWJC No.3895 of 2024 dt.23-12-2025
6. The writ petition stands disposed off.
(Harish Kumar, J) shivank/-
AFR/NAFR NAFR CAV DATE NA Uploading Date 25.12.2025 Transmission Date NA
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