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Indu Sinha vs Bipat Devi
2025 Latest Caselaw 4666 Patna

Citation : 2025 Latest Caselaw 4666 Patna
Judgement Date : 2 December, 2025

[Cites 0, Cited by 0]

Patna High Court

Indu Sinha vs Bipat Devi on 2 December, 2025

    IN THE HIGH COURT OF JUDICATURE AT PATNA
      CIVIL MISCELLANEOUS JURISDICTION No.244 of 2025
======================================================
Indu Sinha, wife of Paras Nath Singh, resident of Village-Datra Pursauli, P.S.-
Isuapur, District-Saran, Bihar

                                                             ... ... Petitioner/s
                                    Versus
1. Bipat Devi, wife of Late Jagdish Sahani, resident of Mohalla-Balu Ghat,
near Bahram Asthan, Sikandarpur, P.O-Muzaffarpur, P.S.-Town, District-
Muzaffarpur, Bihar
2. The State of Bihar through Collector, Muzaffarpur, District-Muzaffarpur

                                          ... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s   :        Mr. Shiv Pratap
For the Respondent/s   :        Mr.Government Pleader (2)
======================================================
CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
                  ORAL JUDGMENT

Date : 02-12-2025

Heard.

2. The present Civil Miscellaneous has been

preferred for issuing a direction to dispose of Title Suit No.

561 of 2013 at the earliest. The above Title Suit has been

filed by the petitioner/petitioners who is 81 years old lady

and the pleadings of both the parties as well as evidence has

been completed and despite this fact, the judgment in this

case is not being delivered.

3. Considering the aforesaid facts, learned Trial

Court is directed to dispose of the aforesaid Title Suit at the

earliest, preferably within a period of six months from the

date of receipt of a copy of this order, if the evidence of Patna High Court C.Misc. No.244 of 2025 dt.02-12-2025

both the parties are concluded. Both the parties are also

directed to cooperate in the trial for speedy disposal of the

aforesaid suit.

4. With the aforesaid observation/direction, the

present Civil Miscellaneous stands disposed of.

(S. B. Pd. Singh, J) Shageer/-

AFR/NAFR                NAFR
CAV DATE                N/A
Uploading Date          15/12/2025
Transmission Date       N/A
 

 
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