Ashok Kumar Roy @ Ashok Kumar Ray vs The State Of Bihar
2024 Latest Caselaw 397 Patna

Patna High Court

Ashok Kumar Roy @ Ashok Kumar Ray vs The State Of Bihar on 15 January, 2024

Author: P. B. Bajanthri

Bench: P. B. Bajanthri

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                Civil Writ Jurisdiction Case No.15188 of 2023
     ======================================================
     Ashok Kumar Roy @ Ashok Kumar Ray Son of Sahdev Roy @ Sahdev
     Prasad Ray, Resident of Village - Chauki Niyamatpur, Budhiya Kalisthan,
     P.O. - Champanagar, P.S. - Nathnagar, District - Bhagalpur.


                                                                   ... ... Petitioner/s
                                        Versus
1.   The State of Bihar through the Secretary, Department of Prohibition Excise
     and Registration, Government of Bihar, Patna.
2.   The Excise Commissioner, Department of Prohibition Excise and
     Registration, Government of Bihar, Patna, Patna.
3.   The District Magistrate cum Collector, Munger.
4.   The Superintendent of Police, Munger.
5.   The S.H.O, Sangrampur Police Station, District - Munger.


                                                                ... ... Respondent/s
     ======================================================
     Appearance :
     For the Petitioner/s   :       Mr. Ajay Kumar Jha, Advocate
     For the Respondent/s   :       Mr. Kumar Manish, (S.C.5)
     ======================================================
     CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                 and
                 HONOURABLE MR. JUSTICE RAMESH CHAND
     MALVIYA
     ORAL JUDGMENT

(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 15-01-2024

Learned counsel for the respective parties, on instruction

submitted that grievance of the petitioner is redressed in

releasing subject matter of motor vehicle in favour of the

petitioner.

Patna High Court CWJC No.15188 of 2023 dt.15-01-2024

2. Accordingly, the present writ petition stands disposed

of.

(P. B. Bajanthri, J)

( Ramesh Chand Malviya, J) saurabhkr/-

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