Patna High Court
Md. Sairul vs The State Of Bihar on 8 August, 2024
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Alok Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1432 of 2019
In
Civil Writ Jurisdiction Case No.18023 of 2019
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1. Md. Sairul Son of Late Damodar Miyan, R/o Village-Kataiya Got Ward no.
13, P.O. Kataiya Mane, P.S.-Pipara, District-Supaul.
2. Ram Prasad Mandal, son of Late Babua Mandal, Resident of Village
Jhakarahi Ward No. 27 Supaul, Police Station-Supaul, District-Supaul.
3. Gajendra Thakur, son of Late Surya Narayan Thakur, Resident of Village
Chakala Nirmali, P.O. and Police Station and District-Supaul.
4. Vivekanand Jha, Son of Late Bhuneshwar Jha, Resident of Muradpur, P.O.
Muradpur, Police Station Nauhata, District Saharsa.
5. Bishnudeo Sah, son of Late Baldeo Sah, Resident of Village Chak
Dumariya, Police Station Karnpur, District-Supaul.
6. Md. Ahashan, son of late Gulam Rasul, Resident of Mathni Puaranwar, P.O.
Shukpur, District-Supaul.
7. Kapleshwar Sah, Son of Late Jagdish Sah, Resident of Village Maricha, P.O.
Kharal, P.S. and District-Supaul.
... ... Appellant/s
Versus
1. The State of Bihar through the Principal Secretary, Department of General
Administration earlier known Personal Administrative Reforms, Govt. of
Bihar, Patna.
2. The Deputy Secretary, Department of General Administration earlier known
Personal Administrative Reforms, Govt. of Bihar, Patna.
3. The District Magistrate, Supaul.
4. The Deputy Collector Establishment, District Supaul.
5. The Chief Engineer, Water Resources Department, Birpur, District Supaul.
6. The Superintending Engineer, Irrigation Division, Water Resources
Department, Saharsa.
7. The Executive Engineer, Irrigation Division, Water Resources Department,
Saharsa.
8. Assistant Engineer, Irrigation Division, Water Resources Department,
Saharsa.
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr.Jitendra Kumar Roy, Advocate
Mr. Harsh Anuj, Advocate
For the Respondent/s : Mr.Prabhat Kumar Verma (AAG3)
Mr.Saroj Kr. Sharma, AC to AAG3
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Patna High Court L.P.A No.1432 of 2019 dt.08-08-2024
2/3
CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ALOK KUMAR PANDEY
ORAL JUDGMENT
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
Date : 08-08-2024
The appellants have assailed the order of learned
single judge dated 14.10.2019 passed in C.W.J.C. No. 18023 of
2019.
2. Grievance of the appellants are that they are
entitled for regularization in the light of the fact that they were
appointed as a daily wager prior to 1990 and their services have
been dispensed and date of dispensation of each of the appellant
are not forthcoming. So, we have to draw inference that their
services were dispensed prior to 16.03.2006 the date on which
the State have evolved policy relating to regularization of daily
wager / ad-hoc employees with certain conditions. If the
appellants fail to fulfill the conditions stipulated for the purpose
of regularization under the regularization policy dated
16.03.2006
. Further, if they fail to fulfill the conditions
stipulated by the Hon'ble Supreme Court in the case of
Secretary, State of Karnataka Vs Uma Devi and others
reported in (2006) 4 SCC 1 to the extent that daily wager
working for a period of ten years as on 01.04.2006 and against
the sanctioned post and other conditions are stipulated.
Patna High Court L.P.A No.1432 of 2019 dt.08-08-2024
3. The learned counsel for the appellants has not
apprised this Court as on 01.04.2006 appellants have completed
ten years of services as a daily wager and so also they were
working against sanctioned post. In the absence of these
materials, learned single judge has rightly dismissed the writ
petitions of the appellants. Hence, no interference is called for in
so far as order of learned singe judge dated 14.10.2019 passed
in C.W.J.C. No. 18023 of 2019.
4. Accordingly, the present L.P.A. No. 1432 of
2019 stands dismissed.
5. Pending I.A.s, if any, stands disposed of.
(P. B. Bajanthri, J)
(Alok Kumar Pandey, J)
alok/-
AFR/NAFR NAFR
CAV DATE N/A
Uploading Date 12.08.2024.
Transmission Date N/A
