Shiv Balak Prasad vs The State Of Bihar
2023 Latest Caselaw 465 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.10146 of 2022
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Shiv Balak Prasad son of Kesho Mahto, Resident of Village-Dhangawan, P.O.-Biju Bigha, P.S.-Sitamadhi, District-Nawada, Bihar-805122.

... ... Petitioner/s Versus

1. The State of Bihar through the Principal Secretary, Food and Civil Supplied, Government of Bihar, Patna.

2. The Commissioner, Magadh Division.

3. The D.M. Nawada.

4. The S.D.O. Rajauli, Nawada.

5. The District Supply Officer, Nawada.

6. The Block Supply Officer-cum-Circle Officer, Meskaur, Nawada.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr. N.K. Agarwal, Sr. Adv. For the Respondent/s : Mr.Arvind Ujjwal ( SC 4 ) ====================================================== CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR and HONOURABLE MR. JUSTICE SATYAVRAT VERMA ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR)

Date : 30-01-2023 Heard Mr. N.K. Agarwal, learned senior Advocate for

the petitioner and counsel for the State.

For the reason of the petitioner not having exhausted the

statutory remedy of preferring appeal against the order of

cancellation of licence, we are not inclined to entertain this

petition.

The petition is dismissed but with a liberty to the

petitioner to challenge such order of cancellation of license before

the Appellate Authority.

Patna High Court CWJC No.10146 of 2022 dt.30-01-2023

Should such an appeal be filed within a period of thirty

days, the appellate authority shall take up the matter and after

giving reasonably sufficient time to the petitioner to represent his

cause, shall pass a final order within the next sixty days with

reasons in support of such order.

The order so passed shall be made available to the

petitioner forthwith.

The petition stands dismissed with the liberty aforesaid.

(Ashutosh Kumar, J)

( Satyavrat Verma, J) rishi/-

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Uploading Date          01.02.2023
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