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Vindhyawashini Agro Processing ... vs South Bihar Power Distribution ...
2022 Latest Caselaw 2695 Patna

Citation : 2022 Latest Caselaw 2695 Patna
Judgement Date : 10 May, 2022

Patna High Court
Vindhyawashini Agro Processing ... vs South Bihar Power Distribution ... on 10 May, 2022
          IN THE HIGH COURT OF JUDICATURE AT PATNA

                       Civil Writ Jurisdiction Case No.4103 of 2022

     ======================================================

1. Vindhyawashini Agro Processing Pvt. Ltd. through its Director namely Saket Kumar Address- Siwan Bigha, P.O.- Risiup, P.S.- Risiup, District- Aurangabad.

2. Saket Kumar Director- Vindhyawashini Agro Processing Pvt. Ltd., S/o Lallu Prasad Singh, R/o Village- Siwan Bigha, P.O.- Risiup, P.S.- Risiup, District- Aurangabad.

... ... Petitioner/s

Versus

1. South Bihar Power Distribution Company Limited through the Managing Director, 2nd Floor, Vidyut Bhawan, Bailey Road, Patna.

2. Managing Director, South Bihar Power Distribution Company Limited, 2nd Floor Vidyut Bhawan, Bailey Road, Patna.

3. Chief Engineer (Revenue), South Bihar Power Distribution Company Limited, 2nd Floor Vidyut Bhawan, Bailey Road, Patna.

4. Executive Engineer, Electricity Department, Electricity Supply Division, Aurangabad, District- Aurangabad.

5. District Certificate Officer, Aurangabad, District- Aurangabad.

... ... Respondent/s

====================================================== Appearance :

For the Petitioner/s : Mr.Sumeet Kumar Singh, Advocate Mr. Nikhil Singh, Advocate For the Respondent/s : Mr.Kinkar Kumar (Sc9) ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE

and

HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT

(Per: HONOURABLE THE CHIEF JUSTICE)

Date : 10-05-2022 Heard learned counsel for the parties.

Petitioners have prayed for following reliefs:- Patna High Court CWJC No.4103 of 2022 dt.10-05-2022

Patna High Court CWJC No.4103 of 2022 dt.10-05-2022

Learned counsel for the petitioners states that at this

stage, petitioners would be satisfied if prayer No.(II) is

allowed.

Learned counsel for the respondents has no objection

to the same.

It is open for the petitioners to approach respondent

nos.1 and 2, namely, South Bihar Power Distribution Company

Limited through the Managing Director, 2nd Floor, Vidyut

Bhawan, Bailey Road, Patna, and Managing Director, South

Bihar Power Distribution Company Limited, 2nd Floor Vidyut

Bhawan, Bailey Road, Patna, placing on record material in

support of the plea for waiver of charges during the Covid

period.

Needless to add, we have not expressed any opinion on

merits and leave it open for the authorities to consider the case

on its own merit within three months from the date of

receipt/production of a copy of this order by the petitioners.

Petition stands disposed of in the aforesaid terms. Patna High Court CWJC No.4103 of 2022 dt.10-05-2022

Interlocutory Application(s), if any, stands disposed

of.




                                                 (Sanjay Karol, CJ)


                                                     ( S. Kumar, J)


Sanjay/- Ranjan
AFR/NAFR                NAFR
CAV DATE                NA
Uploading Date          13.05.2022
Transmission Date       NA
 

 
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