Anand Shrama vs The State Of Bihar
2022 Latest Caselaw 2555 Patna

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                   Civil Writ Jurisdiction Case No.17512 of 2021
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1. Anand Shrama S/o Dashrath Sharma, R/o Vill. - Sikariya Darigaon, P.S. Darigaon, Dist. - Rohtas at Sasaram.

2. Ravi Ranjan Kumar, S/o Anil Singh, R/o Vill. - Gere, P.S. and Dist. - Gaya.

3. Rajesh Kumar, S/o Suresh Prasad Yadav, R/o Vill. - Meyari, P.S. - Fatehpur, Dist. - Gaya.

4. Md. Shamsher Alam, S/o Md. Yaswin, R/o Vill. - Baijda, P.S. - Fatehpur, Dist. - Gaya.

5. Subhash Kumar, S/o Akhileshwar Singh, R/o Vill. - Harna, P.S. - Sherghati, Dist. - Gaya.

6. Sanjay Kumar Singh, S/o Subodh Singh, R/o Vill. - Gopalpur, P.S. -

Sherghati, Dist. - Gaya.

7. Ajay Kumar, S/o Shivshankar Chaudhary, R/o Vill. - Chitab Kala, P.S. -

Sherghati, Dist. - Gaya.

8. Santu Kumar, S/o Ramavtar Singh, R/o Vill. - Fatehpur, P.S. and Dist. -

Gaya.

9. Rajeev Ranjan, S/o Vijay Shankar Sharma, R/o Vill. - Dandha, P.S. -

Fatehpur, Dist. - Gaya.

10. Rajnikant Ranjan, S/o Bindeshwar Prasad, R/o Vill. - Jalpa, P.S. and Dist. -

Gaya.

11. Kulendra Kumar Yadav, S/o Yogendra Yadav, R/o Vill. - Amas, P.S. - Amas, Dist. - Gaya.

12. Pankaj Kumar, S/o Ram Nath Yadav, R/o Vill. - Ghorijara, P.S. and Dist. -

Gaya.

13. Priyanka Kumari, W/o Niraj Kumar, R/o Vill. - Bharoundha, P.S. - Gurna, Dist. - Gaya.

14. Satyeandra Kumar Sharma, S/o Aditya Sharma, R/o Vill. - Bumar, P.S. -

Barachhati, Dist. - Gaya.

15. Mahesh Prasad Yadav, S/o Bifan Yadav, R/o Vill. - Kadndog, P.S. -

Barachhati, Dist. - Gaya.

16. Rakesh Kumar, S/o Umashankar, R/o Vill. - Sonant, P.S. - Wazirganj, Dist. -

Gaya.

17. Manish Kumar, S/o Samundra Prasad, R/o Vill. - Masantha Khurd, P.S. and Dist. - Gaya.

18. Santosh Kumar, S/o Muneshwar Prasad, R/o Naudiha, P.S. and Dist. - Gaya.

19. Awadhesh Kumar, S/o Kishori Sao, R/o Vill. - Sri Sanichak, P.S. -

Vishnupura, Dist. - Gaya.

20. Neel Kamal, W/o Pawan Kumar, Mohalla - Near Sheo Mandir Matha, P.S. and Dist. - Gaya.

21. Abha Kumari, W/o Ranjit Kumar, R/o Vill. - Mohammadpur, P.S. and Dist. -

Gaya.

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

22. Anita Kumari, W/o Bablu Kumar, R/o Vill. - Itwan, P.S. - Paraiya, Dist. -

Gaya.

23. Archana Kumari, W/o Nagendra Singh, R/o Vill. - Navan Kalp Saghi, P.S. and Dist. - Gaya.

24. Gagandeep Singh, S/o Rajendra Paswan, R/o Vill. - Jhikatia, P.S. and Dist. -

Gaya.

25. Vivek Kumar Mishra, S/o Late Brahmdeo Mishra, R/o Vill. - Bikopur, P.S. -

Imamganj, Dist. - Gaya.

26. Amit Kumar, S/o Arvind Kumar Ojha, R/o Vill. - Mohram Toli Hanuman Nagar, P.S. - Bunti, Dist. - Ranchi, Jharkhand.

27. Vikash Kumar, S/o Dharmendra Singh, R/o Vill. - Nagriawan, P.S. and Dist.

- Gaya.

28. Jitendra Kumar, S/o Harihar Yadav, R/o Vill. - Khardi Dumania, Dist. -

Gaya.

29. Ruby Kumari, W/o Raju Kumar Prasad, R/o Vill. - Koisaita, P.S. and Dist. -

Gaya.

30. Dinesh Kumar, S/o Mahendra Ram, R/o Vill. - Khsri, P.S. - Dumaria, Dist. -

Gaya.

31. Ashok Kumar, S/o Chhotan Singh, R/o Kotana (Bhogta), P.S. and Dist. -

Gaya.

32. Kiran Kumari, W/o Manish Kumar, R/o Vill. - Belwar, P.S. - Imamganj, Dist. - Gaya.

33. Bablu Rajak, S/o Ramkirit Rajak, R/o Vill. - Dhansaura, P.S. - Paraiya, Dist.

- Gaya.

34. Akhilesh Kumar, S/o Birendra Yadav, R/o Vill. - Ghorvadih, P.S. and Dist. -

Gaya.

35. Sanjay Kumar, S/o Ramjee Yadav, R/o Vill. - Ekauni, P.S. and Dist. - Gaya.

36. Md. Barfuddin, S/o Md. Sarfuddin, R/o Vill. - Hamzapur, P.S. and Dist. -

Gaya.

37. Sharvan Kumar, S/oJanki Prasad, R/o Vill. - Boknari, P.S. and Dist. -Gaya.

38. Binod Kumar, D/o Gaya Prasad Yadav, R/o Vill. - Solar, P.S. - Paraiya, Dist.

- Gaya.

39. Hirday Kumar, S/o Rameshwar Yadav, R/o Vill. - Lolipur, P.S. - Paraiya, Dist. - Gaya.

40. Manish Kumar, S/o Anil Kumar Pandey, R/o Vill. - Paraiya Khurol, P.S. -

Paraiya, Dist. - Gaya.

41. Dharmendra Kumar, S/o Chandrika Prasad, R/o Vill. - Shekhbigha, P.S. -

Buniadganj, Dist. - Gaya.

42. Dhananjay Kumar, S/o Jageshwar Yadav, R/o Vill.- Karma, P.S. - Koach, Dist. - Gaya.

43. Rudresh Kumar, S/o Shivnandan Yadav, R/o Vill. - Ganesh Chak, P.S. -

Mohanpur, Dist. - Gaya.

44. Anil Kumar, S/o Ramotar Yadav, R/o Vill. - Saroop Bigha, P.S. - Dubhi, Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

Dist. - Gaya.

45. Sandeep Kumar Sharma, S/o Raj Kumar Thakur, R/o Vill. - Sriama, P.S. -

Dubhi, Dist. - Gaya.

46. Ravikant Nirala, S/o Shiv Kumar Prasad Yadav, R/o Vill. - Kadarpur, P.S. -

Imamganj, Dist. - Gaya.

47. Manish Kumar Singh, S/o Mahendra Kumar Singh, R/o Vill. - Janakpur, P.S.

- Mutasil, Gaya, Dist. - Gaya.

48. Sailendra Kumar Yadav, S/o Chandradev Yadav, R/o Vill. - Ishwarpur Lodipur, P.S. Paraiya, Dist. - Gaya.

49. Pankaj Kumar Giri, S/o Chandradev Yadav, R/o Vill. - Ishwarpur Lodipur, P.S. - Paraiya, Dist. - Gaya.

50. Mithlesh Kumar, S/o Mahesh Mahto, R/o Vill. - Kozribigha, P.S. - Guora, Dist. - Gaya.1

51. Md. Ishrar Alam, S/o Md. Aftab Alam, R/o Vill. - Dhanawan, P.S. - Kasma, Dist. - Aurangabad.

52. Sunil Kumar Singh, S/o Ram Ekbal Singh, R/o Vill. - Nima Chaturbhuj, P.S.

- Rafiganj, Dist. - Aurangabad.

53. Braj Kishore Kumar, S/o Butan Singh, R/o Vill. - Chatahar, P.S. - Bhabhue, Dist. - Kaimur.

54. Bajrangi Singh Yadav, S/o Lalita Singh Yadav, R/o Vill. - Ramgarh, P.S. -

Bhagwanpur, Dist. - Kaimur.

55. Amarjit Kumar, S/o Ram Sandesh Ram, R/o Vill. - Bhitri Bandh, P.S. and Dist. - Kaimur Bhabhua.

56. Mukhlal Pandey, S/o Ramkewal Yadav, R/o Vill. - Bandha, P.S. - Adhauna, Dist. - Kaimur.

57. Dilip Kumar Mourya, S/o Lalmuni Singh, R/o Vill. - Saraia, P.S. -

Bhagwanpur, Dist. - Bhabhua.

58. Dheeraj Kumar Singh, S/o Sheomurat Singh, R/o - Khandua, P.S. -

Bhagwanpur, Dist. - Kaimur.

59. Ashok Kumar Kushwaha, S/o Meghnath Singh, R/o Khandua, P.S. -

Bhagwanpur, Dist. - Kaimur.

60. Awdhesh Singh, S/o Ramsakal Singh, R/o Vill. - Badakagaon, P.S. -

Bhabhua, Dist. - Kaimur (Bhabhua).

61. Arjun Kumar Yadav, S/o Bihari Yadav, R/o Vill. - Londa Adhaura, P.S. -

Adhaura, Dist. - Kaimur.

62. Nafis Ahmad. S/o Gayassudin Ahmad, R/o Vill. - Chainpura, P.S. - Adhaura, Dist. - Kaimur (Bhabhua).

63. Babita Kumari, W/o Dhirendra Singh, R/o Vill. - Baknaura, P.S. - Rohtas, Dist. - Rohtas.

64. Menka Kumari, W/o Uday Kumar, R/o Vill. - Chaunki Math, P.S. - Karpi, Dist. - Arwal.

65. Kiran Kumari, W/o Pankaj Kumar, R/o Vill. - Telpa, P.S. - Karpi, Dist. -

Arwal.

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

66. Ravindra Kumar, S/o Vishnudeo Yadav, R/o Vill. - Molnachak, P.S. - Kurtha, Dist. - Arwal.

67. Deepak Kumar, S/o Shivnandan Singh, R/o Vill. - Aira, P.S. - Kurtha, Dist. -

Arwal.

68. Manoj Kumar, S/o Laldeo Prasad, R/o Kurtha, P.S. - Kurtha, Dist. - Arwal.

69. Awadhesh Kumar, R/o Vill. - Lalchak, P.S. - Kurtha, Dist. - Arwal.

70. Komal Kumar, S/o Yogendra Sharma, R/o Vill. - Lari, P.S. - Kurtha, Dist. -

Arwal.

71. Gaurav Kumar, S/o Shaligram Paswan, R/o Vill. - Moglapur, P.S. -

Sonbhadra, Dist. - Arwal.

72. Upendra Kumar, S/o Jagdish Das, R/o Vill. - Koni, P.S. - Bansi, Dist. -

Arwal.

73. Noor Ali, S/o Bhola Mian, R/o Vill. - Muslim Tola, Yadavnathpur, P.S. -

Nauhatta, Dist. - Rohtas.

74. Jai Prakash Thakur, S/o Virendra Thakur, R/o Vill. - Samahuta, P.S. -

Banjari, Dist. - Rohtas.

75. Vishal Kumar, S/o Mithleshwar Kumar Dubey, R/o Vill. - Uchaisa, P.S. -

Rohtas, Dist. - Rohtas.

76. Suadam Yadav, S/o Biyas Muni Yadav, R/o Vill. - Budhua Kala, P.S. and Dist. - Rohtas.

77. Renu Kumari, W/o Om Prakash Gupta, P.S. and Dist. - Rohtas.

78. Shashikant Dubey, S/o Sunil Kumar Dubey, R/o Vill. - Pipra Kala, P.S. and Dist. - Garhwa.

79. Harendra Kumar, S/o Mahendra Pratap Singh, R/o Vill. - Telkap, P.S. and Dist. - Rohtas.

80. Manoj Kumar, S/o Suba Paswan, R/o Vill. - Kariaon, P.S. and Dist. - Rohtas.

81. Rahul Kumar, S/o Amrendra Narayan Singh, R/o Vill. - Gharbair Darigaon, P.S. - Darigaon, Dist. - Rohtas.

82. Ahmad Raja, S/o Md. Zabir Ali, R/o Vill. - Begsangi, P.S. - Chanari, Dist. -

Rohtas.

83. Suryabans Pal, S/o Baijnath Pal, R/o Vill. - Bimarganj Tola, P.S. - Chenari, Dist. - Rohtas.

84. Surendra Sah, S/o Baban Sah, R/o Vill. - Malhipur, P.S. - Chenari, Dist. -

Rohtas.

85. Dhananjay Tiwari, S/o Kedar Tiwari, R/o Vill. - Sheo Mandir Tetri, P.S. -

Chenari, Dist. - Rohtas.

86. Rajnikant Pathak, S/o Kanhaia Pathak, R/o Vill. - Dhandarh, P.S. - Sasaram, Dist. - Rohtas.

87. Manish Kumar Singh, S/o Sheo Dayal Singh, R/o Vill. - Kanchanpur, P.S. -

Sasaram, Dist. - Rohtas.

88. Lal Babu Gupta, S/o Ramchandra Paswan, R/o Vill. - Jamuhar, P.S. -

Sasaram, Dist. - Rohtas.

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

89. Sharmila Kumari, W/o Sanjay Kumar Sharma, R/o Vill. - Bansa Karbaudia, P.S. - Sasaram, Dist. - Rohtas.

90. Santosh Kumar Singh, S/o Bans Narayan Singh, R/o Vill. - Khairi, P.S. -

Kochas, Dist. - Rohtas.

91. Jitendra Sah, S/o Ram Nagina Sao, R/o Vill. - Sohsa, P.S. - Kochas, Dist. -

Rohtas.

92. Bindeshwari Prasad Singh, S/o Brajkeshwar Singh, R/o Vill. - Ward No. 4, Khanuj, P.S. - Karhgar, Dist. - Rohtas.

93. Durga Kumar Ram, S/o Rajbaw Ram, R/o Vill. - Baradih, P.S. - Karhgar, Dist. - Rohtas.

94. Rakesh Kumar Singh, S/o Din Dayal Singh, R/o Vill. - Amri Barahiabagh, P.S. - Sasaram, Dist. - Rohtas.

95. Kamlesh Kumar, S/o Late Ramta Singh, R/o Vill. - Bishrampur, P.S. -

Sheosagar, Dist. - Rohtas.

96. Bajrang Kumar Singh, S/o Rama Singh, R/o Vill. - Gotahar, P.S. -

Sheosagar, Dist. - Rohtas.

97. Roshan Jahan, W/o Gulam Sarwan Ansari, R/o Vill. - Akbarpur, P.S. and Dist. - Rohtas.

98. Ashok Kumar, S/o Ramchandra Singh, R/o Vill. - Sheikpura, P.S. -

Darigaon, Dist. - Rohtas.

99. Shashi Prakash Gupta, S/o Awadh Narayan Prasad, R/o Vill. and P.S. -

Darigaon, Dist. - Rohtas.

100 Vikash Kumar, S/o Kamta Prasad Singh, R/o Vill. - Ghar Bair, P.S. - . Darigaon, Dist. - Rohtas.

101 Kapildeo Singh, S/o Narayan Singh, R/o Vill. - Rasulpur, P.S. and Dist. - . Rohtas.

102 Radhey Shyam Ram, S/o Mundrika Ram, R/o Vill. - Ugahni, P.S. - Chenaw, . Dist. - Rohtas.

103 Kanchan Kumari, W/o Santosh Kumar, R/o Vill. - Daksni Mohalla, P.S. - . Chenari, Dist. - Rohtas.

104 Shital Kumari, W/o Arvind Kumar Pandey, R/o Vill. - Kurhia Konki, P.S. - . Sheosagar, Dist. - Rohtas.

105 Sheo Murat Sah, S/o Sitaram Sah, R/o Vill. - Sasaram New Area, P.S. and . Dist. - Rohtas (Sasaram).

106 Rajeev Kumar, S/o Late Ramlakhan Pandit, R/o Vill. - Dhunki, P.O. - . Kormathu, Dist. - Jehanabad.

107 Ravi Kant Kumar, S/o Suresh Lal, R/o Vill. - Kunjra, P.S. and Dist. - . Jehanabad.

108 Pratap Kumar, S/o Tulsi Pandit, R/o Vill. - Mawiarganj, Dist. - Jehanabad. .

109 Manu Kumar, S/o Shambhu Prasad, R/o Vill. - Ner Makhdumpur, P.S. - . Makhdumpur, Dist. - Jehanabad.

110 Kundan Kumar, S/o Hari Nandan Prasad, R/o Vill. - Tehta, P.S. - Tehta, Dist. Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

. - Jehanabad.

111. Ravish Kumar, S/o Chotu Singh, R/o Vill. - Daulatpur, P.S. - Makhdumpur, Dist. - Jehanabad.

112 Manoj Kumar, S/o Kamlesh Prasad, R/o Vill. - Pachwai, P.S. - Makhdumpur, . Dist. - Jehanabad.

113 Pushpa Kumari, W/o Shyamphal Chaudhary, R/o Vill. - Sugaon Tola, P.S. . and Dist. - Jehanabad.

114 Anil Kumar Mishra, S/o Sitaram Mishra, R/o Vill. - Khaira, P.S. and Dist. - . Jamui.

115 Mithlesh Kumar, S/o Upendra Prasad Mandal, R/o Vill. - Kandish, P.S. and . Dist. - Jamui.

116 Ram Krishna Achari, S/o Gridhar Achari, R/o Vill. - Raipur, P.S. - Gopalpur, . Dist. - Jamui.

117 Pursottam Kumar, S/o Ramswarath Singh, R/o Vill. - Jhunda, P.S. - Jhunda, . Dist. - Jamui.

118 Navin Kumar, S/o Longi Sao, R/o Vill. - Chancho, P.S. - Chancho, Dist. - . Jamui.

119 Sudha Kumari, W/o Om Prakash Kumar, R/o Vill. - Ghwakia Tola, P.S. and . Dist. - Jamui.

120 Diwakar Kumar, S/o Dayanand Singh, R/o Vill. - Mahatpur, P.S. - Mahatpur, . Dist. - Jamui.

121 Vinay Kant Dubey, S/o Ram Padarath Dubey, R/o Vill. - Bahramba, P.S. - . Bohrma, Dist. - Jamui.

122 Praveen Kumar Chopra, S/o Prem Kumar Chopra, R/o Vill. - Manjosh, P.S. - . Sikandra, Dist. - Jamui.

123 Mahesh Kumar, S/o Kameshwar Mahto, R/o Vill. - East Koiri Tola, P.S. - . Sikandra, Dist. - Jamui.

124 Sunita Kumari, W/o Dharmendra Kumar Yadav, R/o Vill. - Dera Chak, . Bariyarpur, P.S. and Dist. - Jamui.

125 Shivam Yadav, S/o Arjun Yadav, R/o Vill. - Ghorlahi, P.S. and Dist. - Jamui. .

126 Dharmendra Kumar, S/o Dilip Prasad Mathuri, R/o Vill. - Tola Mahapur, P.S. . and Dist. - Jamui.

127 Sudama Kumar Yadav, S/o Vimal Yadav, R/o Vill. - Bharka Hua, P.S. - . Barhat, Dist. - Jamui.

128 Sanjeev Nehru, S/o Nawal Kishore Mishra, R/o Vill. - Maliyapur, P.S. - . Balwadih, Dist. - Jamui.

129 Rajesh Kumar, S/o Kishore Thakur, R/o Vill. - Kakan Chour, P.S. - Digha . Lakshmanpur, Dist. - Jamui.

130 Mithlesh Kumar Yadav, S/o Naresh Yadav, R/o Vill. - Dholak Attwa, P.S. - . Giddhaur, Dist. - Jamui.

131 Vijay Kumar, S/o Laksmi Sao, R/o Vill. - Jokatia, P.S. - Sono, Dist. - Jamui. .

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

132 Arun Kumar Mathur, S/o Rajendra Prasad Mathur, R/o Vill. - Bela Than, . P.S. and Dist. - Jamui.

133 Satya Narayan Kumar Yadav, S/o Baldeo Yadav, R/o Vill. - Ranga kala, . Simarka, P.S. Borwa Jhanghe, Dist. - Jamui. 134 Anup Kumar, S/o Mahendra Prasad, R/o Vill. - Akal Bigha, P.S. - Tan . Kuppa, Dist. - Gaya.

135 Nitish Kumar, S/o Shiv Shankar Singh, R/o Vill. - Gajma, P.S. - Sargarmpur, . Dist. - Munger.

136 Rajnikant Gop, S/o Kapildev Yadav, R/o Vill. Dhay Pokhar, P.S. - . Kharagpur, Dist. - Munger.

137 Jitendra Kumar Singh, S/o Sardanand Singh, R/o Vill. Tetiya, P.S. - Tetiya, . Dist. - Munger.

138 Bablu Kumar Sah, S/o Ramashish Sah, R/o Vill. - Mahuli Rajdih, Dist. - . Munger.

139 Sujeet Kumar, S/o Bachhu Tanti, R/o Vill. - Govindpur, P.S. - Mangoreh, . Dist. - Munger.

140 Tarun Kumar Vikash, S/o Madan Prasad Singh, R/o Vill. - Pachrukhi, P.S. - . Tdwa, Dist. - Munger.

141 Mamta Kumari, W/o Madan Prasad Singh, R/o Vill. - Hari Shubham, P.S. - . Munger, Dist. - Munger.

142 Binod Raj Kora, S/o Lucky Kora, R/o Vill. - Khopular, P.S. and Dist. - . Munger.

143 Sateyndra Kumar, S/o Dharambir Singh, R/o Vill. - Teghra, P.S. - Kharagpur, . Dist. - Munger.

144 Ravindra Kumar Singh, S/o Sakaldeo Prasad Singh, R/o Vill. - Kharagpur, . P.S. - Kharagpur, Dist. - Munger.

145 Prabhakar Sanjeet Kumar, S/o Baldeo Sah, R/o Vill. - Tinkari, P.S. - Tetia, . Dist. - Munger.

146 Naval Kishore Singh, S/o Kamleshwar Prasad Singh, R/o Vill. - Sanna, P.S. - . Kharagpur, Dist. - Munger.

147 Sailendra Kumar Singh, S/o Jaynarayan Singh, R/o Vill. - Bhadaura, P.S. - . Bhadaura, Dist. - Munger.

148 Amar Nath Jha, S/o Vidyanand Jha, R/o Vill. - Muzaffraganj, P.S. - . Muzaffraganj, Dist. - Munger.

149 Deepak Kumar Jha, S/o Uday Kant Jha, R/o Vill. - Rataitha, P.S. and Dist. - . Munger.

150 Paras Binod, S/o Batesar Binod, R/o Vill. - Dhauri, P.S. - Tetia Bamer, Dist. . - Munger.

151 Raj Kumar Singh, S/o Yogendra Prasad Singh, R/o Vill. - Mohanpur, P.S. - . Sagrampur, Dist. - Munger.

152 Raj Kumar Verma, S/o Arun Prasad Verma, R/o Vill. - Venita Mandir Tola, . P.S. - Dariyapur, Dist. - Munger.

153 Kanchan Kumari, W/o Niraj, R/o Vill. - Lalia, P.S. - Sangrampur, Dist. - Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

. Munger.

154 Sanjeet Kumar Mehta, S/o Sukhdeo Mehta, R/o Vill. - Udsa, P.S. - Hisna, . Dist. - Nawada.

155 Ravi Ranjan Kumar, S/o Shailendra Prasad, R/o Vill. - Ukanda, P.S. - Pakri . Barma, Dist. - Nawada.

156 Sujeet Priyadarshi, S/o Krishna Kumar Prasad, R/o Vill. - Nima, P.S. - . Rasulpur, Dist. - Nawada.

157 Niraj Kumar, S/o Nawal Kishor Singh, R/o Vill. - Bela, P.S. - Govindpur, . Dist. - Nawada.

158 Rubi Kumari, W/o Rupesh Kumar, R/o Vill. -Kanauj, P.S. - Akabarpur, Dist. . - Nawada.

159 Papu Kumar, S/o Ganesh Prasad Yadav, R/o Vill. - Puraino, P.S. - Kuhila, . Dist. - Nawada.

160 Sachida Nand Kumar, S/o Naresh Prasad Singh, R/o Vill. - Pachhadha, P.S. - . Pachhadha, Dist. - Nawada.

161 Binod Rajbanshi, S/o Krishna Rajbanshi, R/o Vill. - Baniabigha, P.S. - . Narhat, Dist. - Nawada.

162 Pappu Kumar Das, S/o Umesh Das, R/o Vill. - Pakri Barma, P.S. - Pakri . Barma, Dist. - Nawada.

163 Omkar Kumar, S/o Mithlesh Singh, R/o Vill. - Bagodar, P.S. - Hisna, Dist. - . Nawada.

164 Chandra Shekhar Prasad, S/o Kishan Mahto, R/o Vill. - Mahna Jitpur, P.S. - . Pakri Barma, Dist. - Nawada.

165 Santosh Kumar, S/o Sadanand Singh, R/o Vill. - Ariyan, P.S. and Dist. - . Nawada.

166 Surya Prakash Gupta, S/o Sagar Lal, R/o Near Hanuman Mandir, P.S. - . Nardiganj, Dist. - Nawada.

167 Md. Yusuf Alam, S/o Abid Hussain, R/o Vill. - Tetariya, P.S. - Meskaur, Dist. . - Nawada.

168 Pitamber Kumar, S/o Suresh Prasad, R/o Vill. - Jhikarna, P.S. and Dist. - . Nawada.

169 Mithlesh Kumar, S/o Surendra Nath Singh, R/o Vill. - Gambhira, P.S. - . Tetaria, Dist. - Nawada.

170 Anil Kumar, S/o Rajendra Prasad, R/o Vill. - Meskaur, P.S. - Meskaur, Dist. . - Nawada.

171 Manjit Kumar, S/o Mushafir Prasad, R/o Vill. - Shivganj, P.S. and Dist. - . Nawada.

172 Jaishankar, S/o Uday Shankar, R/o Vill. - Gopalpur, P.S. - Gopalpur, Dist. - . Nawada.

173 Ramu Kumar Arya, S/o Saryug Mahto, R/o Vill. - Mandpo Lalpur, P.S. and . Dist. - Nawada.

174 Kamlesh Kumar, S/o Anil Singh, R/o Vill. - Naunath, P.S. - Panchgaon, Dist. . - Nawada.

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

175 Om Prakash, S/o Harichandra Prasad, R/o Vill. - Teyar, P.S. - Teyar, Dist. - . Nawada.

176 Ashish Kumar, S/o Upendra Pandey, R/o Vill. - Dhanwan, Garo Bigha, P.S. . and Dist. - Nawada.

177 Devendra Kumar, S/o Bhagwan Das Prasad, R/o Vill. - Bigho Kana Kal, P.S. . - Kana Kal, Dist. - Nawada.

178 Pravesh Kumar, S/o Brahmdeo Yadav, R/o Vill. - Telabdro, P.S. - Akbarpur, . Dist. - Nawada.

179 Jaipal Kumar, S/o Munehswar Prasad Yadav, R/o Vill. - Andharwari, P.S. - . Andharwari, Dist. - Nawada.

180 Nitesh Kumar, S/o Raghubir Prasad, R/o Vill. - Sheoharpur, P.S. and Dist. - . Nawada.

181 Nilesh Kumar, S/o Anirudh Singh, R/o Vill. - Kulna, P.S. and Dist. - . Nawada.

182 Umesh Kumar, S/o Jagdish Prasad Yadav, R/o Vill. - Pawapuri, P.S. - . Kauakal, Dist. - Nawada.

183 Chanchal Kumar, S/o Rajendra Prasad, R/o Vill. and P.S. - Nardiganj, Dist. - . Nawada.

184 Sunil Kumar Yadav, S/o Ramdev Yadav, R/o Vill. - Dudhari, P.S. - Telidih, . Dist. - Jamui.

185 Subodh Kumar, S/o Binda Yadav, R/o Vill. - Paharpur, P.S. - Mathurapur, . Dist. - Nawada.

186 Sanjit Kumar Pandey, S/o Ramchandra Pandey, R/o Vill. - Maknar . Akhbarpur Market, P.S. and Dist. - Nawada. 187 Kamlesh Kumar, S/o Ramchandra Pandey, R/o Vill. - Makhar, P.S. - . Akbarpur, Dist. - Nawada.

188 Jitendra Kumar, S/o Ramavtar Yadav, R/o Vill. - Kanshhar, P.S. - Shivsagar, . Dist. - Rohtas.

... ... Petitioner/s

Versus

1. The State of Bihar through the Chief Secretary, Govt. of Bihar, Patna.

2. The Principle Secretary, Agriculture Department, Govt. of Bihar, Patna.

3. The Director, Agriculture Department, Govt. of Bihar, Patna.

4. The Commissioner, Development, Govt. of Bihar, Patna.

5. The Director Cum Lands Protection Cum Chief Executive Officer, Govt. of Bihar, Patna.

6. The District Magistrate, of All District of Bihar.

... ... Respondent/s ====================================================== Appearance :

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

For the Petitioner/s : Mr. Arun Kumar No. 1, Advocate For the Respondent/s : Mr. Dhurjati Kr. Prasad, GP 14 Mr. Subodh Kr. Mishra, AC to GP 14 ====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI ORAL JUDGMENT Date : 09-05-2022

Heard learned counsel for the respective parties.

2. In the instant petition, petitioners have prayed for the

following relief/reliefs:

"(i) That the writ in the nature of mandamus may kindly be issued, directing the respondents to extend/adjust/regularize the services of these petitioners, who are all regularly working on the post of "Jal Chhajan Secretary" in several Panchayats of Bihar since 2013 as yet.

(ii) That services of all these petitioners be either extended or adjusted in other departments in other schemes of Government or be regulaized in the light of two 'Sankalps of General Administration Department, Govt. of Bihar bearing Memo No. 3/M- 78/2005 Gen. - Admi. 1003/Patna - 15 dt. 22-01-21 and also bearing Memo No. 3/M - 10/2020 Gen. 1658/Patna - 15, dated 05-02-2021 contained in Ax - 1 and 2 respectively.

(iii) That the respondents be strictly directed to make payments of salaries/honorarium with all arrears, current and consequential benefits along with appropriate interest, cost and compensations, which are due, despite or regular working of the petitioners as yet.

(iv) That the respondents be strictly directed to adjust these petitioners on the posts of 'Kishan Salahkar' or 'Jal Jeevan Hariyali' scheme or Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

K.V.K. (Kishan Vigayan Kendra) or any other similar schemes of Bihar Government as per 'Sankalp' contained in Ax-3/1, 3/2 and 4.

(v) That honorarium of these petitioners (Jal Chhajan Secretaries) may kindly be enhances from Rs. 2500 per month to at least Rs. 9620 per month so that Bihar Minimum wages Act, Amended on 24th Sept. 2020 may not be violated by the Govt. itself.

(vi) That the respondents be strictly directed to provide all similar facilities to these petitioners under article 14 and 16 of the Constitution of India, as it is being given to other contractual and outsourcing employees like Primary Teachers, ANMs, Tola Sevak, Kishan Mitra, Nayaya Mitra etc.

(vii) That the services of these Petitioners be directed to be continued till attending the age of 60 years as other contractual employees like Primary Teachers, ANMs, Tola Sevak etc. are being given this facility by the Govt. of Bihar.

(viii) That during the pendency of this writ petition services and honorarium of these petitioners may kindly be directed to continue and paid regularly and any corrosive action may kindly be stayed.

(ix) That the respondents be directed to pay the appropriate cost and compensation to these poor petitioners for unnecessary mental, physical and economical harassment done by the illegal and unconstitutional acts of these respondents.

(x) That any other relief or reliefs may kindly be granted in favor of the petitioners as it may be deemed fit and proper to the facts and circumstances of this case."

Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

3. The petitioners were stated to have been appointed as

Jal Chhajan Secretary in several Panchayats of State of Bihar

during the period from 2013 to 2017. They are asking for the

aforesaid relief in the absence of any statutory right vested with

each of the petitioners. The State of Bihar has not laid down any

policy decision in respect of regularization of Jal Chhajan

Secretary in Panchayats.

4. Learned counsel for the petitioners submitted that in

identical matter, this Court has directed the authorities to consider

for the regularization. In the earlier decision, the fact that there

was no policy decision in respect of regularization has not been

taken note of, therefore, the petitioners are not entitled to benefit

of any direction given by this Court with reference to earlier

decision.

5. Apex Court time and again held that for issuance of

writ of mandamus one must establish statutory right followed by

demand before the competent authority in the case of Mani Subrat

Jain V. State of Haryana reported in (1977) 1 SCC 486 read with

Union Of India & Anr vs Arulmozhi Iniarasu & Ors reported in

(2011) 7 SCC 397. The petitioners have not apprised this Court

with reference to any policy decision of the State Government in

respect of regularization of Jal Chhajan Secretary in Panchayats. In Patna High Court CWJC No.17512 of 2021 dt.09-05-2022

the absence of policy decision of the State of Bihar in respect of

regularization of the aforesaid post, the petitioners are not entitled.

That apart Apex Court in the case of Secy., State of Karnataka

and Others vs. Uma Devi reported in (2006) 4 SCC page 1

elaborately dealt with issue relating to regularization of ad hoc

employees. Certain guidelines have been laid down in the

aforesaid decision. The petitioners do not fulfill one of the

contention namely 'appointment is prior to January, 2006'. On the

other hand petitioners were appointed only in the year 2013 to

2017. In the light of these facts and circumstances, the petitioners

have not made out a case.

6. Writ petition stands dismissed.

7. At this stage learned counsel for the petitioner seeks

permission to withdraw the present petition in respect of petitioner

Nos. 1 and 99. He is permitted to withdraw.

8. Accordingly, writ petition stands dismissed as

withdrawn in respect of petitioner Nos. 1 and 99.

(P. B. Bajanthri, J) GAURAV S./-

AFR/NAFR
CAV DATE
Uploading Date          13.05.2022
Transmission Date