Manoj Kumar vs The Director, Sas ...
2022 Latest Caselaw 1138 Patna

    IN THE HIGH COURT OF JUDICATURE AT PATNA
            Civil Writ Jurisdiction Case No.20860 of 2021
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Manoj Kumar, Son of Late Baleshwar Prasad Yadav, proprietor, M/s RPS Enterprises, at Satya Market, Diwan Road, Ward No. 24, Kalyani, Muzaffarpur, Bihar - 842001.

... ... Petitioner/s Versus

The Director, SAS Pharmaceuticals (India), C-555/1 Ground, Okhla Industrial Area phase - II, New Delhi, 110020.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Manoj Kumar, Advocate For the Respondent/s :

====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/Hon'ble Judges through Video Conferencing from their residential offices/residences. Also the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.)

Date : 14-02-2022

Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.20860 of 2021 dt.14-02-2022

After the matter was heard for some time,

learned counsel for the petitioner, under instructions, seeks

permission to withdraw the present petition reserving liberty to

file a fresh petition, on the same and subsequent cause of action,

should the need so arise, in accordance with law.

Permission granted with liberty, as prayed for.

As and when any such petition is filed, Registry

shall process the same and have it listed at the earliest.

Instant petition stands disposed of as withdrawn

in the aforesaid terms.

Interlocutory Application(s), if any, stands

disposed of.

(Sanjay Karol, CJ)

( S. Kumar, J) Sujit/-

AFR/NAFR
CAV DATE
Uploading Date          16.02.2022
Transmission Date