Citation : 2022 Latest Caselaw 1136 Patna
Judgement Date : 14 February, 2022
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.20936 of 2021
======================================================
Bihar Plastic Industries Association having its Office at Mithila Colony, Nashriganj, Near Hanuman Mandir, Annpurna Sadan, P.O.-Bataganj, P.S.- Danapur, Patna-800018, through its President, namely, Ajit Kumar @ Ajeet Kumar (Male, aged-49 yrs.), Son of Janardan Pandey.
... ... Petitioner/s Versus
1. The State of Bihar through the Principal Secretary, Department of Environment, Forest and Climate Change, Govt. of Bihar, Patna.
2. Bihar State Pollutin Control Board, Parivesh Bhawan, Patliputra Industrial Area, P.O.-Sadakat Ashram, Patna-800010, through its Member Secretary
3. Union of India, through the Secretary, Ministry of Environment, Forest and Climate Change, Indira Paryavaran Bhawan, jor Bagh Road, Aliganj, New Delhi-110003
4. The President, Bihar Industries Association, Industry House, Sinha Library Road, Patna-800001.
5. The President, Bihar Chamber of Commerce and Industries, Kemchand Chaudhary Marg, Patna-800001
... ... Respondent/s ====================================================== Appearance :
For the Petitioner/s : Mr. Sidhendra Narayan Singh, Advocate
For the Respondent/s : Mr. Dhurjati Kr. Prasad, GP 14 ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/Hon'ble Judges through Video Conferencing from their residential offices/residences. Also the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.)
Date : 14-02-2022
Petitioner has prayed for the following relief(s):- Patna High Court CWJC No.20936 of 2021 dt.14-02-2022
Learned counsel for the petitioner seeks permission
to withdraw the present petition, as it has become infructuous.
Permission granted
Instant petition stands disposed of as withdrawn
having become infructuous.
Interlocutory Application(s), if any, stands
disposed of.
(Sanjay Karol, CJ)
( S. Kumar, J) Sujit/-
AFR/NAFR CAV DATE Uploading Date 16.02.2022 Transmission Date
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