Abhijeet Kumar vs The Union Of India
2022 Latest Caselaw 4820 Patna

Citation : 2022 Latest Caselaw 4820 Patna
Judgement Date : 5 December, 2022

Patna High Court

Abhijeet Kumar vs The Union Of India on 5 December, 2022

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.8230 of 2022
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Abhijeet Kumar S/o Sri Nawal Kishor Sinha, resident of Village-Toofanganj, P.O.-Sohsarai, P.S.-Rahui, District-Nalanda.

... ... Petitioner/s

Versus

1. The Union of India through the D.G. cum Secretary, Department of Posts, Dak Bhawan, New Delhi.

2. The Chief Postmaster General, Bihar Circle, Patna.

3. The Director of Postal Services (HQ), O/o the Chief Postmaster General, Bihar Circle, Patna.

4. The Asstt. Director (Staff and Recruitment), O/o the Chief Postmaster General, Bihar Circle, Patna.

5. The Sr. Superintendent of Post Offices, Gaya Division, Gaya.

... ... Respondent/s

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Appearance :

For the Petitioner/s : Mr.Jayant Kumar Karn

For the Respondent/s : Mr.Additional Solicitor General

====================================================== CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI and HONOURABLE MR. JUSTICE PURNENDU SINGH ORAL JUDGMENT (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

Date : 05-12-2022

Learned counsel for the respective parties on

instructions submitted that identical matter is decided in Civil

Writ Jurisdiction Case No. 7703 of 2022 dated 15.11.2022.

In the light of the aforesaid decision, the writ Patna High Court CWJC No.8230 of 2022 dt.05-12-2022

petition stands disposed of, setting aside impugned order dated

29.05.2019 passed in O.A. No. 050/00335/2016 by the CAT,

Patna Bench, Patna.

(P. B. Bajanthri, J)

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