Shivendra Kumar vs The Dakshin Bihar Gramin Bank
2022 Latest Caselaw 4484 Patna

          IN THE HIGH COURT OF JUDICATURE AT PATNA
                  Civil Writ Jurisdiction Case No.10984 of 2022
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Shivendra Kumar S/o Braj Bihari Singh @ Brij Bihari Singh, Resident of Saraswati Bhawan near Ajay Santosh Lodge, Ara, District-Bhojpur.

... ... Petitioner/s Versus

1. The Dakshin Bihar Gramin Bank Head Officer, Shri Vishnu Commercial Complex, near Petrol Pump National Highway ByPass N.H. 30, Ashochak, Patna, through its General Manager.

2. The General Manager, Dakshin BIhar Gramin Bank Head Officer, Shri Vishnu Commercial Complex, near Petrol Pump National Highway ByPass N.H. 30, Ashochak, Patna-16.

3. The Regional Manager, Dakshin BIhar Gramin Bank, Regional Office, Shri Hariken Kumar Jain Trust Bhawan, Hariji Ka Hata Ara 802301.

4. The Dakshin BIhar Gramin Bank Branch Anaith Ara, District-Bhojpur through its Chief Manager.

5. The Chief Manager, Dakshin Bihar Gramin Bank Branch Anaith Ara, District-Bhojpur.

... ... Respondent/s ====================================================== Appearance :

For the Petitioner/s : Mr.Suresh Prasad Bhakta, Advocate Mr. Rameshur Thakur, Advocate For the Respondent/s : Mr.Mahesh Narayan Parbat, Advocate Mr. Ved Prakash Srivastava, Advocate Mr. Praveen Prabhakar, Advocate ====================================================== CORAM: HONOURABLE THE CHIEF JUSTICE and HONOURABLE MR. JUSTICE S. KUMAR ORAL JUDGMENT (Per: HONOURABLE THE CHIEF JUSTICE) ===================================================== (The proceedings of the Court are being conducted by Hon'ble the Chief Justice/ Hon'ble Judges through Video Conferencing from their residential offices/residences. Also, the Advocates and the Staffs joined the proceedings through Video Conferencing from their residences/offices.) ======================================================

Date : 12-08-2022

Petitioner has prayed for the following relief(s): Patna High Court CWJC No.10984 of 2022 dt.12-08-2022

Patna High Court CWJC No.10984 of 2022 dt.12-08-2022

Learned counsel for the petitioner unconditionally

seeks permission to withdraw the present petition.

Permission granted.

The instant petition stands disposed of as

withdrawn.

Interlocutory Application(s), if any, shall stand

disposed of.

(Sanjay Karol, CJ)

(S. Kumar, J) Amrendra/PKP AFR/NAFR CAV DATE Uploading Date 16.08.2022 Transmission Date